COURT ARCHIVE

Allahabad High Court judgments, 1997

1,850 judgments · page 41 of 93

High Courts25 Jul 1997Allowed

Smt. Imrat Jahan and others Vs VIIIth Addl. District Judge, Bareilly and others

Allahabad High Court · (1998) 1 AWC 544 : (1997) RD 594

Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 169, 169(3), 171, 172, 173

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High Courts25 Jul 1997Disposed Of

Shailendra Kumar Vs Distt.Inspector of Schools,Varanasl & Ors.

Allahabad High Court · (1997) 07 AHC CK 0124

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High Courts25 Jul 1997Disposed Of

Savitri Devi Vs IInd Additional Distt.& Sessions Judge Deoria & Ors.

Allahabad High Court · (1997) 07 AHC CK 0120

Evidence Act, 1872 — Section 115Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 14, 21, 3(a)(g)

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High Courts25 Jul 1997Dismissed

Than Singh Vs State of U.P.and Anr.

Allahabad High Court · (1997) 07 AHC CK 0113

Criminal Procedure Code, 1973 (CrPC) — Section 125, 397

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High Courts25 Jul 1997Dismissed

Punjab Cycle and Rickshaw Company and Anr. Vs District Judge,Varanasl & Ors.

Allahabad High Court · (1997) 07 AHC CK 0100

Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 11, 13

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High Courts25 Jul 1997Dismissed

Shree Kant Udyog and Another Vs Union of India (UOI) and Others

Allahabad High Court · (1997) 07 AHC CK 0029

Constitution of India, 1950 — Article 12, 226

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High Courts25 Jul 1997

Tula Ram Vs State of U.P. and Another

Allahabad High Court · (1997) 21 ACR 854

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High Courts25 Jul 1997

Zarif Ahmad Vs State of U.P. and Another

Allahabad High Court · (1997) 21 ACR 1007

Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 397

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High Courts25 Jul 1997

Smt. Meera Sharma Vs State of U.P. and Another

Allahabad High Court · (1997) 21 ACR 1007

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High Courts24 Jul 1997

Rajiv Vs State of U.P.

Allahabad High Court · (1997) 21 ACR 985

Criminal Procedure Code, 1973 (CrPC) — Section 161Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 304, 306, 498A

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High Courts24 Jul 1997Allowed

Smt. Urmila Devi Singh Vs Regional Inspectress of Schools and Others

Allahabad High Court · (1997) 07 AHC CK 0215

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High Courts24 Jul 1997Allowed

State of U.P.through Collector,Aligarh Vs District Judge,Aligarh and Others

Allahabad High Court · (1997) 07 AHC CK 0148

Urban Land (Ceiling and Regulation) Act, 1976 — Section 26, 5(3), 6(2)

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High Courts24 Jul 1997Dismissed

Santosh Kumar Pandey and others Vs Sachin-cum-General Manager, Zila Sahkari Bank Ltd., Varanasi and others

Allahabad High Court · (1998) 1 AWC 89

Uttar Pradesh Industrial Disputes Act, 1947 — Section 6N

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High Courts24 Jul 1997Allowed

State of U.P.,through Collector,Aligarh Vs District Judge,Aligarh &Ors.

Allahabad High Court · (1997) 07 AHC CK 0138

Urban Land (Ceiling and Regulation) Act, 1976 — Section 26, 5(3), 6(2)

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High Courts24 Jul 1997Dismissed

State of U.P. and Ors. Vs Pyarl Rai & Ors.

Allahabad High Court · (1997) 07 AHC CK 0119

Civil Procedure Code, 1908 (CPC) — Section 151Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20, 2A(5)

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High Courts24 Jul 1997

Commissioner of Income Tax Vs Himalaya Drug Co. (P.) Ltd.

Allahabad High Court · (1998) 149 CTR 260 : (1998) 234 ITR 167

Income Tax Act, 1961 — Section 256

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High Courts24 Jul 1997

Imtiyaz Ahmed Vs Shamim Bano

Allahabad High Court · (1998) CriLJ 2343 : (1997) 2 DMC 469 : (1998) 2 RCR(Criminal) 717

Criminal Procedure Code, 1973 (CrPC) — Section 125

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High Courts24 Jul 1997

Commissioner of Income Tax Vs N.K. Patni and Others

Allahabad High Court · (1998) 148 CTR 411 : (1998) 234 ITR 12

Income Tax Act, 1961 — Section 22, 23, 24, 25, 26

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High Courts24 Jul 1997

Commissioner of Income Tax Vs Gulab Singh Lachi Ram

Allahabad High Court · (1998) 233 ITR 261

Income Tax Act, 1961 — Section 187

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High Courts24 Jul 1997

Bachi Ram Vs State of U.P.

Allahabad High Court · (1997) 21 ACR 853

Penal Code, 1860 (IPC) — Section 325

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