High Courts28 Jul 1997Dismissed
Thakur Das Bhaskar Vs Life Insurance Corporation of India and Others
Allahabad High Court · (1999) 3 LLJ 547
COURT ARCHIVE
Allahabad High Court judgments, 1997
1,850 judgments · page 40 of 93
High Courts28 Jul 1997Disposed Of
Swarup Vegetable Products Industries Ltd., Mansoorpur, Muzaffarnagar Vs Labour Court-II, Meerut and another
Allahabad High Court · (1998) 1 AWC 491 : (1997) 2 UPLBEC 1395
Constitution of India, 1950 — Article 136, 226Industrial Disputes Act, 1947 — Section 10, 11, 11A, 15, 33Uttar Pradesh Industrial Disputes Act, 1947 — Section 6(2A)
High Courts28 Jul 1997
Anar Kali & Others Vs Deputy Director of Consolidation & Others
Allahabad High Court · (1997) 07 AHC CK 0135
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48
High Courts28 Jul 1997Disposed Of
Jhallar Singh Vs State of U.P.,through Secretary Revenue Dept.,U.P.,Lucknow & Ors.
Allahabad High Court · (1997) 07 AHC CK 0132
High Courts28 Jul 1997Disposed Of
Bhullan Vs Collector Budaun and Others
Allahabad High Court · (1997) 07 AHC CK 0131
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 122B(4A)
High Courts28 Jul 1997Dismissed
Rajeshwari Devi Vs Ram Chandra Gupta
Allahabad High Court · (1997) 07 AHC CK 0116
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts28 Jul 1997Allowed
Kumari Sushila Joshi Vs State of U.P. and others
Allahabad High Court · (1998) 1 AWC 697
Uttar Pradesh Intermediate Education Regulations, 1921 — Regulation 3
High Courts28 Jul 1997Dismissed
Roop Rani and Ors. Vs State of U.P.
Allahabad High Court · (1997) 07 AHC CK 0084
Criminal Procedure Code, 1973 (CrPC) — Section 203
High Courts28 Jul 1997Dismissed
Pranveer Singh Satvat Vs Chancellor, Chandra Shekhar Azad Krishi Evam Prodyogic Vishwavidyalaya and Others
Allahabad High Court · (1997) AWC 445 : (1997) 3 UPLBEC 1682
Constitution of India, 1950 — Article 226Uttar Pradesh Krishi Evam Prodyogik Vishavidyalaya Adhiniyam, 1958 — Section 23
High Courts28 Jul 1997Allowed
Law Publishers Vs Additional District Judge and Others
Allahabad High Court · (1997) 07 AHC CK 0048
Constitution of India, 1950 — Article 227Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 12, 12(1), 12(4), 15, 15(1)
High Courts28 Jul 1997
Mahendra Nath Roy Vs State of U.P. and Another
Allahabad High Court · (1997) 21 ACR 965
Criminal Procedure Code, 1973 (CrPC) — Section 357, 437, 437(3), 482Penal Code, 1860 (IPC) — Section 406, 420
High Courts28 Jul 1997
Balak Ram Vs Smt. Satyeswari Devi and Another
Allahabad High Court · (1997) 21 ACR 986
Criminal Procedure Code, 1973 (CrPC) — Section 125, 488
High Courts28 Jul 1997
Radhey Shyam Vs State of U.P. and Another
Allahabad High Court · (1997) 21 ACR 993
High Courts28 Jul 1997
Smt. Pramila Mishra Vs Deputy Director of Education and Others
Allahabad High Court · (1997) AWC 466 Supp
Constitution of India, 1950 — Article 14, 16Uttar Pradesh Higher Education Services Commission Act, 1980 — Section 16Uttar Pradesh Intermediate Education Act, 1921 — Section 18, 2, 7A, 7AA, 7AB
High Courts28 Jul 1997Allowed
Lt. Col. Mahabali Singh Vs Union of India (UOI) and Others
Allahabad High Court · (1997) 07 AHC CK 0013
Army Act, 1950 — Section 27Constitution of India, 1950 — Article 226
High Courts27 Jul 1997
Tin Mfg. Co. of India Vs Union of India and another
Allahabad High Court · (1998) 3 AWC 2326
High Courts25 Jul 1997Dismissed
Smt. Radha Devi Vs State of U.P. and Others
Allahabad High Court · (1997) AWC 1355 : (1998) RD 118 : (1997) 3 UPLBEC 1593
Panchayat Raj Act, 1947 — Section 14Uttar Pradesh Panchayat Raj Rules, 1947 — Rule 33B
High Courts25 Jul 1997Allowed
Naresh Shankar Srivastava Vs U.P. Co-operative Tribunal and Others
Allahabad High Court · (1997) 3 UPLBEC 1641
Constitution of India, 1950 — Article 226
High Courts25 Jul 1997Dismissed
Sree Kant Udyog and Another Vs Union of India (UOI) and Others
Allahabad High Court · AIR 1998 All 42
Constitution of India, 1950 — Article 12, 14, 226