High Courts23 Jul 1997
Arif Ahmad Vs Irshad Ahmad and Others
Allahabad High Court · (1997) 21 ACR 766
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Allahabad High Court judgments, 1997
1,850 judgments · page 42 of 93
High Courts23 Jul 1997Dismissed
Rama Kant Gupta Vs State of U.P. and Another
Allahabad High Court · (1997) 21 ACR 986
Criminal Procedure Code, 1973 (CrPC) — Section 256
High Courts23 Jul 1997Allowed
Commissioner of Income Tax Vs Ganeshi Lal and Sons
Allahabad High Court · (1998) 148 CTR 172 : (1998) 232 ITR 914 : (1998) 100 TAXMAN 397
Income Tax Act, 1961 — Section 187Partnership Act, 1932 — Section 35B, 42
High Courts23 Jul 1997Disposed Of
Commissioner of Income Tax Vs Manohar Glass Works
Allahabad High Court · (1998) 150 CTR 637 : (1998) 232 ITR 302
Income Tax Act, 1961 — Section 254
High Courts23 Jul 1997Disposed Of
Atiqunnisan and Anr. Vs State of U.P.
Allahabad High Court · (1997) 07 AHC CK 0158
Evidence Act, 1872 — Section 24Penal Code, 1860 (IPC) — Section 302, 34
High Courts23 Jul 1997Disposed Of
Shivwati Vs Ram Das
Allahabad High Court · (1997) 07 AHC CK 0157
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts23 Jul 1997Dismissed
Subhash Dhaka Vs Goan Sabha and Others
Allahabad High Court · (1997) 07 AHC CK 0147
Constitution of India, 1950 — Article 226, 46Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 197Uttar Pradesh Zamindari Abolition and Land Reforms Rules, 1952 — Rule 173
High Courts23 Jul 1997Dismissed
Vijay Narain Shukla and Anr. Vs State of U.P.& Ors.
Allahabad High Court · (1997) 07 AHC CK 0123
Constitution of India, 1950 — Article 226Uttar Pradesh Intermediate Education Act, 1921 — Chapter 2, 5, 6
High Courts23 Jul 1997Dismissed
Vijai Narain Shukla & Another Vs State of U.P.& Others
Allahabad High Court · (1997) 07 AHC CK 0117
Uttar Pradesh Intermediate Education Act, 1921 — Chapter 2, 5, 6
High Courts23 Jul 1997Dismissed
Rajeshwari Devi Vs Ram Chandra Gupta
Allahabad High Court · (1997) 07 AHC CK 0103
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts23 Jul 1997Dismissed
Bhuvenshwar Nath Tripathi Vs State of U.P.& Ors.
Allahabad High Court · (1997) 07 AHC CK 0101
Uttar Pradesh Intermediate Education Act, 1921 — Section 7AA
High Courts23 Jul 1997Dismissed
Habib Khan Shambhoo Singh and Company Farrukhabad and Anr. Vs State of U.P.& Ors.
Allahabad High Court · (1997) 07 AHC CK 0098
Constitution of India, 1950 — Article 14, 226
High Courts23 Jul 1997Dismissed
Chitra Kumar Vs Senior Superintendent of Police, Aligarh
Allahabad High Court · (1998) 1 AWC 695
Penal Code, 1860 (IPC) — Section 384, 60Police Act, 1861 — Section 7Police Rules — Rule 493
High Courts23 Jul 1997
Bhunesh Mishra Vs State of U.P. and others
Allahabad High Court · (1998) 2 AWC 990
Constitution of India, 1950 — Article 226Uttar Pradesh Control of Goondas Act, 1970 — Section 3(1)
High Courts23 Jul 1997
Dashrath and Others Vs State of U.P.
Allahabad High Court · (1997) 21 ACR 852
Penal Code, 1860 (IPC) — Section 324, 326, 34, 379
High Courts23 Jul 1997Dismissed
Behari Lal Vs Superintending Engineer, Lift Irrigation Mandal and Others
Allahabad High Court · (1998) 1 UPLBEC 519
High Courts22 Jul 1997Disposed Of
Subhash Singh Vs State of U.P. and another
Allahabad High Court · (1998) 1 AWC 40
Constitution of India, 1950 — Article 14, 21Uttar Pradesh Temporary Government Servants (Termination of Service) Rules, 1975 — Rule 2
High Courts22 Jul 1997Disposed Of
Committee of Management of Rashtriya Inter College,Maharajganj and Anr. Vs District Inspector of Schools,Maharajganj & Ors.
Allahabad High Court · (1997) 07 AHC CK 0126
High Courts22 Jul 1997Allowed
Ativeer Singh Vs State of U.P.
Allahabad High Court · (1997) 07 AHC CK 0112
Criminal Procedure Code, 1973 (CrPC) — Section 211
High Courts22 Jul 1997Disposed Of
Prem Narain and Ors. Vs State of U.P.
Allahabad High Court · (1997) 07 AHC CK 0111
Evidence Act, 1872 — Section 137