High Courts06 Jan 1997Dismissed
Vidhu Bala Awasthi Vs D.I.O.S.Jhansi & Ors.
Allahabad High Court · (1997) 01 AHC CK 0071
COURT ARCHIVE
Allahabad High Court judgments, 1997
1,850 judgments · page 93 of 93
High Courts06 Jan 1997Dismissed
Committee of Management, Smt. Indira Gandhi Smriti Inter College and Another Vs District Inspector of Schools and Others
Allahabad High Court · (1997) 01 AHC CK 0005
Constitution of India, 1950 — Article 226
High Courts03 Jan 1997Dismissed
M/s. Hindustan Petroleum Corporation Ltd. Vs M/s. Kailash Motors
Allahabad High Court · AIR 1997 All 314 : (1997) AWC 1404
Constitution of India, 1950 — Article 14, 226ESSO (Acquisition of Undertakings in India) Act, 1974 — Section 5, 7Partnership Act, 1932 — Section 69
High Courts03 Jan 1997Disposed Of
Chandra Prakash Pandey Vs State of U.P.Through Secretary,Department of Eduction,Govt of U.P.,Lucknow & Ors.
Allahabad High Court · (1997) 01 AHC CK 0083
Uttar Pradesh Basic Education (Teachers) Service Rules, 1981 — Rule 8(1)
High Courts03 Jan 1997Dismissed
Sardar Mahendra Singh Vs Commissioner/Chairman, Mussoorie Dehradun Development Authority and Others
Allahabad High Court · (1997) 1 UPLBEC 481
Uttar Pradesh Urban Planning and Development Act, 1973 — Section 28, 32, 43
High Courts03 Jan 1997Dismissed
Ramji Lal Vs XIth Addl. District Judge and Others
Allahabad High Court · (1997) 01 AHC CK 0037
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 17 Rule 3, Order 9 Rule 13Constitution of India, 1950 — Article 226
High Courts02 Jan 1997Dismissed
MANAK CHAND JAISWAL and CO. and Another Vs INCOME TAX OFFICER and Another
Allahabad High Court · (1997) 140 CTR 205
Income Tax Act, 1961 — Section 145, 148, 264
High Courts02 Jan 1997Partly Allowed
B.I.C. Ltd. Cawnpore Woollen Mills Branch and Others Vs Provident Fund Inspector and Another
Allahabad High Court · (1997) 2 AWC 863 : (1998) 2 LLJ 1145
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14A(1), 2
High Courts02 Jan 1997
Commissioner of Income Tax Vs Smt. Savitri Devi
Allahabad High Court · (1997) 227 ITR 631
Income Tax Act, 1961 — Section 64
High Courts01 Jan 1997Dismissed
Maharaja Refractories (P.) Ltd. Vs State Bank of India
Allahabad High Court · (1997) 89 CompCas 610
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6