High Courts09 Jan 1997Allowed
Master Manveer Khera Vs Manjeet Singh Khera alias Makhan Singh and others,
Allahabad High Court · AIR 1997 All 217
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Allahabad High Court judgments, 1997
1,850 judgments · page 92 of 93
High Courts09 Jan 1997Dismissed
Dr. (Kumari) Tabassum Sultana Vs State of U.P. and another
Allahabad High Court · (1997) ACJ 1343 : AIR 1997 All 177 : (1997) 1 CivCC 560
Constitution of India, 1950 — Article 21
High Courts09 Jan 1997Disposed Of
Suresh Kumar Dwivedi Vs District Magistrate, Banda and others
Allahabad High Court · AIR 1997 All 313
Constitution of India, 1950 — Article 226Uttar Pradesh Zamindari Abolition and Land Reforms Rules, 1952 — Rule 236
High Courts09 Jan 1997Disposed Of
Vijay Bahadur Singh Vs State of U.P.
Allahabad High Court · (1997) 01 AHC CK 0081
Uttar Pradesh Public Services (Tribunal) Act, 1976 — Section 4, 5
High Courts09 Jan 1997Dismissed
Polythene Audyogic Utpadan Sahkari Samiti Ltd. Vs U.P. State Co-operative Bank Ltd. and Others
Allahabad High Court · (1997) 89 CompCas 598
Constitution of India, 1950 — Article 226State Financial Corporations Act, 1951 — Section 29
High Courts09 Jan 1997Dismissed
Nankoo Sharma Vs State of Uttar Pradesh
Allahabad High Court · (1997) CriLJ 3002
Criminal Procedure Code, 1973 (CrPC) — Section 213, 313Penal Code, 1860 (IPC) — Section 376
High Courts09 Jan 1997Allowed
Tajveer Singh and Others Vs State of U.P. and Others
Allahabad High Court · (1997) RD 609
Stamp Act, 1899 — Article 35, 57
High Courts09 Jan 1997Allowed
Pitamber Lal Yadav Vs State of U.P. and Another
Allahabad High Court · (1997) 1 UPLBEC 444
High Courts08 Jan 1997Dismissed
Pritam Lal Vs Chan Ram and Others
Allahabad High Court · (1997) 01 AHC CK 0132
Civil Procedure Code, 1908 (CPC) — Section 100, 96Uttar Pradesh General Clauses Act, 1904 — Section 13(2)Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 1, 16, 2, 2(1), 2(2)
High Courts08 Jan 1997
Shanker Nath Vs U.P.Van Nigam & Ors.
Allahabad High Court · (1997) 01 AHC CK 0067
High Courts08 Jan 1997
Smt. Lajja Wati Singhal Vs Commissioner of Income Tax
Allahabad High Court · (1997) 226 ITR 527 : (1997) 95 TAXMAN 157
Income Tax Act, 1961 — Section 263
High Courts08 Jan 1997Allowed
Bafati Ansari Vs State of U.P. and Others
Allahabad High Court · (1997) 01 AHC CK 0041
Uttar Pradesh Rural Development (Requisitioning of Land) Act, 1948 — Section 12, 2(2)
High Courts07 Jan 1997Dismissed
Ashok Kumar Tumberia Vs Hardwar Development Authority, Hardwar and another
Allahabad High Court · AIR 1997 All 220
Constitution of India, 1950 — Article 226Uttar Pradesh Urban Planning and Development Act, 1973 — Section 32
High Courts07 Jan 1997Disposed Of
Sita Ram Yadav; Madhav Sharan Vs State of U.P.& Ors.
Allahabad High Court · (1997) 01 AHC CK 0085
Uttar Pradesh Nagar Palika (Centralised) Service Rules, 1966 — Rule 2, 25(1)
High Courts07 Jan 1997Dismissed
Jagdlsh Chandra Nigam Vs Scooters India Ltd.,Lucknow through its Executive Director & Ors.
Allahabad High Court · (1997) 01 AHC CK 0072
High Courts07 Jan 1997Disposed Of
Vinod Kumar Singh Vs Director of Ayurvedlc Avam Unani Sewa Nedeshak U.P.Lucknow & Ors.
Allahabad High Court · (1997) 01 AHC CK 0069
Constitution of India, 1950 — Article 226
High Courts07 Jan 1997
ITC Limited Vs Rakesh Behari Srivastava and others
Allahabad High Court · AIR 1997 All 323
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 4, Order 7 Rule 11, 100, 115, 9Constitution of India, 1950 — Article 136, 227Trade and Merchandise Marks Act, 1958 — Section 105, 107, 111, 12, 2
High Courts07 Jan 1997
Surendra Pal Singh Vs State of U.P. and Others
Allahabad High Court · (1997) 1 UPLBEC 256
Uttar Pradesh Intermediate Education Act, 1921 — Section 16EE(1)
High Courts06 Jan 1997Allowed
Manager, Punjab National Bank and Others Vs District Judge and Others
Allahabad High Court · (1997) 01 AHC CK 0128
Limitation Act, 1963 — Section 29(2), 3, 5Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 10(1), 2, 2(1), 21(8), 22
High Courts06 Jan 1997Dismissed
Ashraf and Others Vs Nagar Kshetra Samiti and Others
Allahabad High Court · (1997) 1 UPLBEC 264