High Courts16 Jul 1997Dismissed
Dr. Vijai Narain Singh Vs State of U.P. and Others
Allahabad High Court · (1997) 07 AHC CK 0222
COURT ARCHIVE
Allahabad High Court judgments, 1997
1,850 judgments · page 44 of 93
High Courts16 Jul 1997
Om Prakash Singh Vs Commissioner of Trade Tax and Others
Allahabad High Court · (1997) AWC 395 Supp
Uttar Pradesh Regularisation of Ad hoc Appointments (On Posts Within the Purview of the Public Service Commission) Rules, 1979 — Rule 4(1), 4(2), 4(3), 4(4), 7
High Courts16 Jul 1997Dismissed
Harihar Prasad and Others Vs State of U.P. and Others
Allahabad High Court · (1997) 07 AHC CK 0217
Civil Procedure Code, 1908 (CPC) — Section 144Constitution of India, 1950 — Article 14, 16, 226Criminal Procedure Code, 1973 (CrPC) — Section 25
High Courts16 Jul 1997
Rajesh alias Pappu Vs State of U.P.
Allahabad High Court · (1997) 21 ACR 937
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 148, 149, 302
High Courts16 Jul 1997Allowed
Vinytics Peripherals Private Ltd. Vs Commissioner, Trade Tax
Allahabad High Court · (1998) 111 STC 359
Uttar Pradesh Trade Tax Act, 1948 — Section 4A, 4A(3)
High Courts16 Jul 1997Allowed
Commissioner of Income Tax Vs K.P. Gupta and Sons
Allahabad High Court · (1998) 144 CTR 8 : (1998) 231 ITR 954
Income Tax Act, 1961 — Section 184(7)
High Courts16 Jul 1997Dismissed
Raj Kumar Vs U.P. Public Services Tribunal (I) and Others
Allahabad High Court · (1997) 07 AHC CK 0182
Constitution of India, 1950 — Article 141, 142, 226, 311, 311(2)Penal Code, 1860 (IPC) — Section 332Uttar Pradesh Civil Services (Classification, Control and Appeal) Rules, 1930 — Rule 55, 55(1)
High Courts16 Jul 1997Disposed Of
Paras Nath Tiwari Vs Director of Education,U.P.Allahabad & Ors.
Allahabad High Court · (1997) 07 AHC CK 0142
High Courts16 Jul 1997Dismissed
Uttam Chand Kishan Dass and another Vs D.C.M. Shri Ram Industries Ltd., Meerut
Allahabad High Court · (1998) 1 AWC 138 : (1998) 1 CivCC 600
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 1, Order 11 Rule 21, Order 11 Rule 8, Order 43 Rule 1, 115Constitution of India, 1950 — Article 227
High Courts16 Jul 1997Dismissed
Ram Saran Vs State of U.P.and Ors.
Allahabad High Court · (1997) 07 AHC CK 0109
Criminal Procedure Code, 1973 (CrPC) — Section 397Limitation Act, 1963 — Section 5
High Courts16 Jul 1997Dismissed
Ram Kumar Gupta Vs State of U.P.& Ors.
Allahabad High Court · (1997) 07 AHC CK 0093
Constitution of India, 1950 — Article 226
High Courts16 Jul 1997
Dr. Ashok Kumar Agarwal Vs State of U.P. and Others
Allahabad High Court · (1998) 2 UPLBEC 955
Constitution of India, 1950 — Article 226, 309
High Courts16 Jul 1997
Commissioner of Income Tax Vs Shrawan Kumar Swarup and Sons
Allahabad High Court · (1998) 147 CTR 305 : (1998) 232 ITR 123
Income Tax Act, 1961 — Section 171, 263, 263(1)
High Courts16 Jul 1997
Nathu Ram Vs Shyam Sunder and Others
Allahabad High Court · (1997) 21 ACR 817
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146, 146(1), 148
High Courts15 Jul 1997Allowed
Raghu Bir Singh Pawar Vs Committee of Management, Sanatan Dharm Intermediate College and Others
Allahabad High Court · (1997) 07 AHC CK 0211
Constitution of India, 1950 — Article 226
High Courts15 Jul 1997
Rahees Khan Vs State of U.P. and Another
Allahabad High Court · (1997) 21 ACR 821
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts15 Jul 1997Dismissed
Jokhu Lal Vs Central Jail and Others
Allahabad High Court · (1997) AWC 405 : (1998) CriLJ 1052
Constitution of India, 1950 — Article 141, 142, 226, 32Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 68A(2)National Security Act, 1980 — Section 13, 13(3), 3, 3(2)
High Courts15 Jul 1997Dismissed
Madan Lal Gupta Vs Sachiv, Rajya Ganna Sewa Pradhikaran and Others
Allahabad High Court · (1998) 1 UPLBEC 518
High Courts15 Jul 1997Dismissed
Gulab Dutt Tripathi Vs Regional Deputy Director of Education (Secondary),VIIth Region,Gorakhpur & Ors.
Allahabad High Court · (1997) 07 AHC CK 0154
High Courts15 Jul 1997Disposed Of
Sati Prasad Misra and Anr. Vs Sampurnanand Sanskrit Vishwavldyataya Varanasi,through its Registrar & Ors.
Allahabad High Court · (1997) 07 AHC CK 0127