COURT ARCHIVE

Allahabad High Court judgments, 1997

1,850 judgments · page 46 of 93

High Courts11 Jul 1997Disposed Of

U.P.Vidyut Mazdoor Sangh,Kanpur,etc.,etc. Vs U.P.State Electricity Board,Shakti Bhawan,Lucknow,through Its Chairman & Ors.,etc.

Allahabad High Court · (1997) 07 AHC CK 0155

Constitution of India, 1950 — Article 12, 14, 16, 226, 254Electricity (Supply) Act, 1948 — Section 5, 78, 79, 79(c)(iii)Electricity Laws (Uttar Pradesh Amendment) Act, 1983 — Section 8

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High Courts11 Jul 1997Allowed

Abdul Hasan Quraishi Vs State of Uttar Pradesh

Allahabad High Court · (1997) 07 AHC CK 0152

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High Courts11 Jul 1997Dismissed

Leela Vs Smt. Mukanda and others

Allahabad High Court · (1998) 1 AWC 547 : (1998) 2 CivCC 232 : (1998) RD 86

Specific Relief Act, 1963 — Section 10, 20, 20(2)Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 157A

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High Courts11 Jul 1997Allowed

Ram Sahu Vs State of U.P.& Anr.

Allahabad High Court · (1997) 07 AHC CK 0094

Criminal Procedure Code, 1973 (CrPC) — Section 145, 146, 397

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High Courts11 Jul 1997

Jugal Kishore and others Vs State of U.P. and others

Allahabad High Court · (1998) 1 AWC 86 : (1997) RD 577

Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 11, 11(1), 11(2), 12, 13

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High Courts11 Jul 1997

Nagar Palika Parishad Vs State of U.P. and Others

Allahabad High Court · AIR 1998 All 232

Wild Life (Protection) Act, 1972 — Section 18, 18(1), 19, 21, 22

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High Courts11 Jul 1997Dismissed

Dr. Bajrang Bahadur Singh and Another Vs State of U.P. and Others

Allahabad High Court · (1997) 07 AHC CK 0030

Constitution of India, 1950 — Article 14, 16, 39Udaipur University Act, 1962 — Section 2

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High Courts11 Jul 1997

Ram Karan Vs State of U.P. and Others

Allahabad High Court · (1997) AWC 279 Supp : (1997) RD 56

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High Courts11 Jul 1997Dismissed

Chairman, Life Insurance Corporation of India and Others Vs S.V. Singh Chauhan and Others

Allahabad High Court · (1997) 07 AHC CK 0020

Life Insurance Corporation (Staff) Regulations, 1960 — Regulation 4Life Insurance Corporation Act, 1956 — Section 49

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High Courts10 Jul 1997Allowed

Ram Chandra Mission and Others Vs Umesh Chandra Saxena and Others

Allahabad High Court · (1997) AWC 378 Supp : (1998) RD 323

Civil Procedure Code Amendment Act, 1973 — Order 23 Rule 1, Order 23 Rule 1(1), Order 23 Rule 1(2), Order 23 Rule 1(3), 80

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High Courts10 Jul 1997Allowed

Shaukat Ali Vs District Judge and Others

Allahabad High Court · (1997) AWC 756 Supp : (1998) RD 52

Constitution of India, 1950 — Article 226Urban Land (Ceiling and Regulation) Act, 1976 — Section 2, 20, 6, 6(1), 8

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High Courts10 Jul 1997Dismissed

Smt. Shakuntla and Others Vs Kirpal Singh and Another

Allahabad High Court · (1998) ACJ 1150

Limitation Act, 1963 — Section 5, 6Motor Vehicles (Amendment) Act, 1994 — Section 53Motor Vehicles Act, 1988 — Section 140, 156(6), 166, 166(1), 166(3)

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High Courts10 Jul 1997Dismissed

Shri Ram Chandra Mission and Others Vs State of U.P. and Others

Allahabad High Court · (1997) 3 UPLBEC 1695

Constitution of India, 1950 — Article 226Societies Registration Act, 1860 — Section 25

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High Courts10 Jul 1997Allowed

D.F. Gandhi and another Vs Rent Control and Eviction Officer, Ist, Allahabad and others

Allahabad High Court · (1998) 1 AWC 80

Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 15, 15(1), 15(2), 16, 17Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Rules, 1972 — Rule 10(7), 9, 9(1)

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High Courts10 Jul 1997Dismissed