High Courts07 Jul 1997Allowed
Govind Pal Singh Vs Rekha & Anr.
Allahabad High Court · (1997) 07 AHC CK 0128
Criminal Procedure Code, 1973 (CrPC) — Section 125
COURT ARCHIVE
Allahabad High Court judgments, 1997
1,850 judgments · page 48 of 93
High Courts07 Jul 1997Allowed
State of U.P. Vs Shyam Behari Lal Gupta
Allahabad High Court · (1998) 2 UPLBEC 1397
Constitution of India, 1950 — Article 141
High Courts07 Jul 1997Dismissed
Vishwanath Singh and Another Vs Kumari Kamlesh Priyadarshi, District Inspector of Schools
Allahabad High Court · (1997) AWC 1548 : (1997) 3 UPLBEC 1554
Contempt of Courts Act, 1971 — Section 12
High Courts07 Jul 1997Dismissed
Bhagwan Das Khandelwal and Another Vs Central Bureau of Investigation Establishment and Another
Allahabad High Court · (1998) CriLJ 651
Criminal Procedure (Uttar Pradesh Amendment) Act, 1976 — Section 11, 11(1), 11(1A), 2, 3Criminal Procedure Code, 1973 (CrPC) — Section 11, 11(1), 11(2), 13, 14(3)Penal Code, 1860 (IPC) — Section 120B, 409, 420, 467, 471
High Courts07 Jul 1997
Lalloo Bharti Vs Anwar
Allahabad High Court · (1998) 1 ACC 10
Motor Vehicles Act, 1988 — Section 173Workmens Compensation Act, 1923 — Section 30
High Courts07 Jul 1997Dismissed
Ram Avtar Goel Vs Jagannath Gupta and Another
Allahabad High Court · (1997) AWC 366 Supp
Civil Procedure Code, 1908 (CPC) — Section 10Provincial Small Cause Courts Act, 1887 — Section 25Transfer of Property Act, 1882 — Section 109
High Courts07 Jul 1997Dismissed
Duncans industrial Ltd. Vs State of U.P. and Others
Allahabad High Court · AIR 1998 All 72
Constitution of India, 1950 — Article 226, 227Income Tax Act, 1961 — Section 147, 230, 269Stamp Act, 1899 — Section 2(1), 2(14), 47A, 47A(2), 56
High Courts04 Jul 1997
Babloo Vs State of U.P.
Allahabad High Court · (1997) 21 ACR 817
Criminal Procedure Code, 1973 (CrPC) — Section 167(2)Juvenile Justice Act, 1986 — Section 18, 32
High Courts04 Jul 1997Allowed
Smt. Satyawati Devi Vs General Manager, Ordnance Factory and Others
Allahabad High Court · (1997) 07 AHC CK 0220
High Courts04 Jul 1997Dismissed
Committee of Management, Dev Nagri Post Graduate College Vs Vice-Chancellor, Choudhary Charan Singh University and Others
Allahabad High Court · (1997) 07 AHC CK 0016
Uttar Pradesh State Universities Act, 1973 — Section 13, 13(1), 57
High Courts04 Jul 1997
Fakhruddin Khan and Another Vs State of U.P. and Others
Allahabad High Court · (1997) 21 ACR 850
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 308, 323, 504, 506
High Courts03 Jul 1997Dismissed
U.P. Pharmacy Council and Another Vs Yash Karan Singh and Others
Allahabad High Court · (1998) 1 UPLBEC 462
Allahabad High Court Rules, 1952 — Rule 1, 12Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Constitution of India, 1950 — Article 115, 215, 226
High Courts03 Jul 1997Partly Allowed
Pappu Vs State of Uttar Pradesh
Allahabad High Court · (1998) CriLJ 122
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 324, 34
High Courts03 Jul 1997Allowed
Ananki Lal Goenka Vs State of U.P.and Others
Allahabad High Court · (1997) 07 AHC CK 0149
High Courts03 Jul 1997Allowed
Ram Harsh Yadav Vs District Registrar, Rae Bareli & Others
Allahabad High Court · (1997) 07 AHC CK 0136
High Courts03 Jul 1997Dismissed
Ram Preet Vs District Officer/Collector Gorakhpur & Anr.
Allahabad High Court · (1997) 07 AHC CK 0099
Uttar Pradesh Minor Minerals Concession Rules, 1963 — Rule 10, 24, 6, 7, 72
High Courts03 Jul 1997
Commissioner of Income Tax Vs Amar Nath
Allahabad High Court · (1997) 143 CTR 148 : (1998) 230 ITR 619 : (1998) 96 TAXMAN 232
Income Tax Act, 1961 — Section 271(1)
High Courts03 Jul 1997
COMMISSIONER OF INCOME TAX Vs RAM BHAJAN LAL.
Allahabad High Court · (1997) 143 CTR 401
Income Tax Act, 1961 — Section 154, 214, 256
High Courts03 Jul 1997
Har Govind Singh Shakya Vs Committee of Management, Sri Rasal Singh Higher Secondary School and Others
Allahabad High Court · (1997) AWC 364 Supp
Uttar Pradesh High School and Intermediate Colleges (Payment of Salary to Teachers and Other Staff) Act, 1971 — Section 2Uttar Pradesh Intermediate Education Regulations, 1921 — Regulation 19Uttar Pradesh Intermediate Education Rules, 1921 — Rule 19