High Courts03 Jul 1997Allowed
Munney and Another Vs IVth Additional District Judge and Others
Allahabad High Court · (1997) AWC 443 Supp
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Provincial Small Cause Courts Act, 1887 — Section 17, 17(1)
COURT ARCHIVE
Allahabad High Court judgments, 1997
1,850 judgments · page 49 of 93
High Courts03 Jul 1997
Dhani Ram and Another Vs State of U.P.
Allahabad High Court · (1997) 07 AHC CK 0004
Penal Code, 1860 (IPC) — Section 149, 34, 392, 397
High Courts02 Jul 1997Dismissed
Manak Tala Chemicals (P.) Ltd. Vs State of U.P. and Others
Allahabad High Court · (1997) AWC 376 Supp : (1998) RD 320
Land Acquisition Act, 1894 — Section 14, 14(1), 14(2), 17, 17(1)
High Courts02 Jul 1997Dismissed
ABHAY RAM Vs COMMISSIONER OF INCOME TAX.
Allahabad High Court · (1997) 143 CTR 247
Income Tax Act, 1961 — Section 64
High Courts02 Jul 1997Disposed Of
Eureka Forbes Ltd. Vs Union of India (UOI)
Allahabad High Court · (1998) ECR 519 : (1997) ECR 1 : (1998) 98 ELT 591
Central Excises and Salt Act, 1944 — Section 35Constitution of India, 1950 — Article 226Limitation Act, 1963 — Section 29(2), 5
High Courts02 Jul 1997Allowed
Ishwar Dayal Misra Vs U.P. Secondary Education Service Commission, Allahabad and others
Allahabad High Court · (1998) 1 AWC 561
High Courts02 Jul 1997Dismissed
M/s. Sumac International Ltd. Vs M/s. PNB Capital Services Ltd.
Allahabad High Court · AIR 1997 All 424 : (1997) AWC 369 : (1998) 93 CompCas 236
Civil Procedure Code, 1908 (CPC) — Section 21Companies Act, 1956 — Section 10, 433, 434, 439, 446United Provinces High Courts (Amalgamation) Order, 1948 — Article 14
High Courts02 Jul 1997Allowed
Vigyan B.Saxena Vs Presiding Officer,Industrial Tribunal,No.2,U.P.Lucknow & Anr.
Allahabad High Court · (1997) 07 AHC CK 0125
Industrial Disputes Act, 1947 — Section 11AUttar Pradesh Industrial Disputes Act, 1947 — Section 4K, 6(2A)Uttar Pradesh Shops and Commercial Establishments Act, 1947 — Section 19(2)
High Courts02 Jul 1997Dismissed
Anil Kumar Sharma Vs State of U.P.,through Secretary Ministry of Education,Govt.of U.P.,Lucknow,& Ors.
Allahabad High Court · (1997) 07 AHC CK 0088
Uttar Pradesh Secondary Education Services Commission and Selection Boards Act, 1982 — Section 18
High Courts02 Jul 1997
COMMISSIONER OF INCOME TAX Vs L. H. SUGAR FACTORIES LTD.
Allahabad High Court · (1997) 143 CTR 289
Income Tax Act, 1961 — Section 256, 263
High Courts02 Jul 1997
Commissioner of Income Tax Vs L.H. Sugar Factories Ltd.
Allahabad High Court · (1998) 96 TAXMAN 620
Income Tax Act, 1961 — Section 256(1), 263, 263(1)
High Courts02 Jul 1997
Commissioner of Income Tax Vs Bombay Bhushan Press
Allahabad High Court · (1997) 95 TAXMAN 561
Income Tax Act, 1961 — Section 187, 32
High Courts01 Jul 1997Allowed
Sheo Pal Singh Vs Director of Education,U.P.Shiksha (Arth I) Anubhag,Allahabad & Ors.
Allahabad High Court · (1997) 07 AHC CK 0153
High Courts01 Jul 1997Dismissed
Shiv Gorakh Nath Charitable Society Kanpur and Anr. Vs Cantonment & Ors.
Allahabad High Court · (1997) 07 AHC CK 0121
Constitution of India, 1950 — Article 226
High Courts01 Jul 1997Disposed Of
Tejveer Singh Vs State of U.P.
Allahabad High Court · (1997) 07 AHC CK 0110
High Courts25 Jun 1997Partly Allowed
Kalu and Ors. Vs State of U.P.
Allahabad High Court · (1997) 06 AHC CK 0007
Penal Code, 1860 (IPC) — Section 147, 149, 323, 325
High Courts18 Jun 1997Disposed Of
Shabbir Vs Shabnam (Divorcee).
Allahabad High Court · (1997) 06 AHC CK 0008
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts16 Jun 1997
Kailesh Vs State of U.P. and Another
Allahabad High Court · (1997) 21 ACR 847
Penal Code, 1860 (IPC) — Section 302, 304
High Courts13 Jun 1997
Ishwar Chand Vs 1st Additional District and Sessions Judge and Others
Allahabad High Court · (1997) 21 ACR 902
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 145, 146, 146(1), 397, 397(2)
High Courts13 Jun 1997Disposed Of
G.D.A.Workers Association,through Its Secretary Shyam Adhar and Ors.etc. Vs Vice-President,Ghaziabad Development Authority,Ghaziabad and Ors.etc.
Allahabad High Court · (1997) 06 AHC CK 0012
Constitution of India, 1950 — Article 226