COURT ARCHIVE

Allahabad High Court judgments, 1997

1,850 judgments · page 50 of 93

High Courts12 Jun 1997

Bhanu Pratap Singh and Others Vs Additional Superintendent of Police, Crime Branch, Crime Investigation Department and Others

Allahabad High Court · (1997) 21 ACR 799

Arms Act, 1959 — Section 25Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 197, 482

High Courts12 Jun 1997

Om Prakash Yadav Vs Hon''ble The Chief Justice, High Court of Judicature and Another

Allahabad High Court · (1997) AWC 385 : (1997) 3 UPLBEC 1956 : (1997) 3 UPLBEC 1955

Allahabad High Court Rules, 1952 — Rule 10

High Courts12 Jun 1997Dismissed

Moti Lal Vs State of U.P. and Others

Allahabad High Court · (1997) AWC 313 Supp : (1998) RD 723

Constitution of India, 1950 — Article 226Uttar Pradesh Panchayat Raj Act, 1947 — Section 14Uttar Pradesh Panchayat Raj Rules, 1947 — Rule 33B

High Courts11 Jun 1997

Javed and Another Vs State of U.P. and Others

Allahabad High Court · (1997) 21 ACR 790

Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(1), 146(1), 482

High Courts11 Jun 1997

Munna Vs State of U.P.

Allahabad High Court · (1997) 21 ACR 780

Criminal Procedure Code, 1973 (CrPC) — Section 424, 427(1), 482Penal Code, 1860 (IPC) — Section 363, 366, 376

High Courts11 Jun 1997Allowed

Haji Nihal Ahmad and Others Vs State of U.P. and Another

Allahabad High Court · (1998) CriLJ 2082 : (1998) 2 RCR(Criminal) 496

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 308, 323, 379, 405, 452

High Courts11 Jun 1997

Committee of Management, Dev Nagri Post Graduate College Vs Vice-Chancellor, Chaudhary Charan Singh University and Others

Allahabad High Court · (1998) 1 UPLBEC 468

Allahabad High Court Rules, 1952 — Rule 1, 10Constitution of India, 1950 — Article 226, 227

High Courts06 Jun 1997Dismissed

Subordinate Agricultural Service Association,Uttar Pradesh through Its President Ram Singar Singh and Anr. Vs State of U.P.through Its Secretary,Ministry of Agriculture,Lucknow & Ors.

Allahabad High Court · (1997) 06 AHC CK 0017

Civil Procedure Code, 1908 (CPC) — Section 11Limitation Act, 1963 — Section 5

High Courts06 Jun 1997Disposed Of

Prem Lata : Chatersen Gupta and Ors. Vs First Civil Judge,Meerut and Ors.: VII Additional Distt.Judge Ghaziabad and Anr.

Allahabad High Court · (1997) 06 AHC CK 0011

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3

High Courts04 Jun 1997Dismissed

Mohd. Zahoor and Ors. Vs Committee of Management,Madarsa Hanfia Ahle Sunnat Bahar-ul- Uloom,Mau,through its Manager & Ors.

Allahabad High Court · (1997) 06 AHC CK 0013

Uttar Pradesh Ashaskiya Arabi Tatha Farsi Madarson Ki Manyata Evan Sewa Niyamawali Rules, 1987 — Rule 26

High Courts02 Jun 1997Disposed Of

Dingur Vs District Inspector of Schools,Mirzapur & Ors.

Allahabad High Court · (1997) 06 AHC CK 0016

Constitution of India, 1950 — Article 226Uttar Pradesh High School and Intermediate Colleges (Payment of Salary to Teachers and Other Staff) Act, 1971 — Section 4(2)Uttar Pradesh Intermediate Education Act, 1921 — Section 15, 16C, 16E, 16G, 3

High Courts02 Jun 1997Disposed Of

Pramod Gupta Vs Regional Deputy Director of Education (Secondary),Moradabad Region,Moradabad.

Allahabad High Court · (1997) 06 AHC CK 0014

Uttar Pradesh Intermediate Education Regulations, 1921 — Regulation 101

High Courts02 Jun 1997Allowed

Ramzan Ali Vs Deputy Director of Consolidation Azmagarh and Others

Allahabad High Court · (1997) 06 AHC CK 0010

Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 3(2), 3(5), 4, 48, 5(1)(c)Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 143

High Courts02 Jun 1997Partly Allowed

Gorakh Nath Vs Deputy Director of Consolidation Fatehpur and Others

Allahabad High Court · (1997) 06 AHC CK 0009

Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48Uttar Pradesh Consolidation of Holdings Rules, 1954 — Rule 109B(2)

High Courts02 Jun 1997Dismissed

Atul Bhatnagar Vs District Inspector of Schools Saharanpur &Ors.

Allahabad High Court · (1997) 06 AHC CK 0006

Uttar Pradesh High School and Intermediate Colleges (Payment of Salary to Teachers and Other Staff) Act, 1971 — Regulation 101

High Courts02 Jun 1997

Gorakhnath Vs Dy. Director of Consolidation and Others

Allahabad High Court · (1997) RD 496

Civil Procedure Code, 1908 (CPC) — Section 115Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48Uttar Pradesh Consolidation of Holdings Rules, 1954 — Rule 109B, 109B(2)

High Courts01 Jun 1997Dismissed

Keshav Das Umar Vs District Inspector of Schools Jaunpur & Ors.

Allahabad High Court · (1997) 06 AHC CK 0015

Constitution of India, 1950 — Article 226

High Courts30 May 1997

Shiv Kumar Verma Vs Judge Family Court and Another

Allahabad High Court · (1997) 21 ACR 984

High Courts30 May 1997Dismissed

Baboo Ram Nishad Vs District Officer/Collector

Allahabad High Court · (1997) AWC 239 Supp

Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4Transfer of Property Act, 1882 — Section 106, 17A

High Courts30 May 1997

Nisar Khan Vs State of U.P. and Others

Allahabad High Court · (1997) 21 ACR 846

Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 323, 324, 325, 504, 507