COURT ARCHIVE

Allahabad High Court judgments, 1997

1,850 judgments · page 39 of 93

High Courts31 Jul 1997Dismissed

Man Bodh Ram Tewari Vs President,Allahabad District Co-operative Bank,Allahabad & Ors.

Allahabad High Court · (1997) 07 AHC CK 0151

Constitution of India, 1950 — Article 226Uttar Pradesh Co-operative Societies Employees Service Regulations, 1975 — Regulation 13

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High Courts31 Jul 1997Dismissed

Ashok Kumar and others Vs Prescribed Authority/Civil Judge (Senior Division), Jhansi and others

Allahabad High Court · (1997) 07 AHC CK 0145

Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a), 23

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High Courts31 Jul 1997Dismissed

Shahid Ali and others Vs Judge, Small Causes Court, Moradabad and others

Allahabad High Court · (1998) 1 AWC 166

Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 12(1), 12(2), 20, 20(2), 25

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High Courts31 Jul 1997Allowed

Dr. Ramesh Nand Lal Vs Special Judge

Allahabad High Court · (1998) CriLJ 1569 : (1998) 2 RCR(Criminal) 557

Criminal Procedure Code, 1973 (CrPC) — Section 313, 401, 62, 66, 74Penal Code, 1860 (IPC) — Section 304B, 498A

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High Courts31 Jul 1997Dismissed

Ashiwani Kumar Srivastava Vs Anwarul Hassan and Another

Allahabad High Court · (1998) CriLJ 3821 : (1998) 4 RCR(Civil) 416

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2AConstitution of India, 1950 — Article 215Contempt of Courts Act, 1971 — Section 12

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High Courts31 Jul 1997

Commissioner of Income Tax Vs Vishwanath Seth

Allahabad High Court · (1998) 234 ITR 366

Income Tax Act, 1922 — Section 23(3), 23(4), 26A

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High Courts31 Jul 1997Allowed

H. Guru Investment (North India) Pvt. Ltd. Vs CEGAT

Allahabad High Court · (1998) 104 ELT 8

Central Excise Rules, 1944 — Rule 173QCentral Excises and Salt Act, 1944 — Section 11A

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High Courts31 Jul 1997

Prem Swami Vs State of U.P.

Allahabad High Court · (1997) 07 AHC CK 0012

Criminal Procedure Code, 1973 (CrPC) — Section 457Uttar Pradesh Excise Act, 1910 — Section 72(5)

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High Courts30 Jul 1997Allowed

Union of India,through General Manager,Northern Railway and Ors. Vs llnd Additional Distt.Judge,Fatehpur &Ors.

Allahabad High Court · (1997) 07 AHC CK 0139

Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 331

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High Courts30 Jul 1997Dismissed

Anil Kumar Singh Vs Commissioner Entertainment Tax Lucknow & Ors.

Allahabad High Court · (1997) 07 AHC CK 0118

Uttar Pradesh Cinemas (Regulation) Act, 1955 — Section 12(2), 2(b), 2(c), 3Uttar Pradesh Cinematograph Rules, 1951 — Rule 2(VI)

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High Courts30 Jul 1997Disposed Of

Kunwar Akhilesh Pratap Singh Vs District Magistrate, Maharajganj and others

Allahabad High Court · (1998) 1 AWC 567

Arms Act, 1959 — Section 17, 17(3), 21, 21(1), 4

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High Courts30 Jul 1997

Satya Prakash Singh and Another Vs Vice-Chancellor, Dr. Bhimrao Ambedkar Vishvavidyalaya and Others

Allahabad High Court · AIR 1998 All 66 : (1997) 3 UPLBEC 2096

Constitution of India, 1950 — Article 226Uttar Pradesh State Universities Act, 1973 — Section 68

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High Courts30 Jul 1997Allowed

Attar Singh (deed) through L.Rs. Vs Smt. Mayawati and Others

Allahabad High Court · (1997) AWC 398 Supp

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High Courts29 Jul 1997Disposed Of

Som Prakash Rastogi Vs VIth Additional District Judge and Others

Allahabad High Court · (1997) 2 CivCC 606

Constitution of India, 1950 — Article 227

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High Courts29 Jul 1997Allowed

Delta Engineering Co. (P.) Ltd. Vs Presiding Officer, Industrial Tribunal (Vth) and Others

Allahabad High Court · (1997) AWC 428 Supp

Industrial Disputes (Central) Rules, 1957 — Rule 12, 12(8), 12(9)Uttar Pradesh Industrial Disputes Act, 1947 — Section 5, 5(1)

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High Courts29 Jul 1997Dismissed

Commissioner of Income Tax Vs Smt. Durgawati Singh

Allahabad High Court · (1998) 234 ITR 249

Income Tax Act, 1961 — Section 256

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High Courts29 Jul 1997Dismissed

Vijay Bahadur Patel Vs State of U.P. and others

Allahabad High Court · (1998) 1 AWC 569

Uttar Pradesh Regulation of Cold Storages (Amendment) Act, 1997 — Section 29(3)

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High Courts29 Jul 1997Dismissed

Om Prakash Singh Vs State of U.P.through Collector

Allahabad High Court · (1997) 07 AHC CK 0082

Constitution of India, 1950 — Article 226

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High Courts29 Jul 1997

VIJAI BAHADUR SINGH Vs COMMISSIONER OF Income Tax.

Allahabad High Court · (1998) 232 ITR 934

Income Tax Act, 1961 — Section 256

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High Courts28 Jul 1997

Smt. Shivraji (Decd.) through L.Rs. and Others Vs Dy. Director of Consolidation and Others

Allahabad High Court · (1997) AWC 454 Supp : (1997) RD 562

Civil Procedure Code, 1908 (CPC) — Section 139, 151Constitution of India, 1950 — Article 136, 136(1), 227General Clauses Act, 1897 — Section 21

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