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Allahabad High Court judgments, 1981

626 judgments · page 18 of 32

High Courts27 Jul 1981

Smt. Durgawati Vs State and Others

Allahabad High Court · (1981) ACR 294

Criminal Procedure Code, 1973 (CrPC) — Section 125, 198, 244, 482Hindu Marriage (Amendment) Act, 1956 — Section 11, 5Penal Code, 1860 (IPC) — Section 494
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High Courts24 Jul 1981Dismissed

Nanbey Vs State of U.P.

Allahabad High Court · (1981) AWC 640

Prevention of Food Adulteration Act, 1954 — Section 13, 13(5), 16, 2, 20Uttar Pradesh Nagar Mahapalika Act, 1959 — Section 574
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High Courts23 Jul 1981

Krishna Dutt Vs State

Allahabad High Court · (1982) 6 ACR 25 : (1983) RD 289

Criminal Procedure Code, 1973 (CrPC) — Section 169, 190(1), 2, 482Penal Code, 1860 (IPC) — Section 302
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High Courts16 Jul 1981Allowed

Thakur Prasad Vs State of U.P.

Allahabad High Court · (1981) ACR 309 : (1982) RD 8

Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Food Adulteration Act, 1954 — Section 13(2), 14A, 16, 7Prevention of Food Adulteration Rules, 1955 — Rule 12, 9
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High Courts13 Jul 1981Dismissed

Diwan Singh Vs Inderjeet

Allahabad High Court · AIR 1981 All 342 : (1981) AWC 533

Easements Act, 1882 — Section 18Specific Relief Act, 1963 — Section 36
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High Courts13 Jul 1981Allowed

Kumari Asha Devi and Others Vs State and Others

Allahabad High Court · (1981) AWC 563

Uttar Pradesh Imposition of Ceiling on Land Holdings (Amendment) Act, 1976 — Section 10(2)Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 171, 172, 174, 175
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