High Courts10 Jul 1981Allowed
Gangotri Devi Vs State and Others
Allahabad High Court · (1981) AWC 545
Hindu Marriage Act, 1955 — Section 10, 10(2)Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 3(7)
COURT ARCHIVE
Allahabad High Court judgments, 1981
626 judgments · page 19 of 32
High Courts10 Jul 1981Disposed Of
Suraj Bhan Gupta Vs State of Uttar Pradesh and others
Allahabad High Court · (1981) 07 AHC CK 0025
Limitation Act, 1963 — Article 113
High Courts10 Jul 1981Allowed
Bhagwat Prasad Vs State of U.P.
Allahabad High Court · (1981) AWC 589
Prevention of Food Adulteration Act, 1954 — Section 11, 13, 14A, 16, 7
High Courts09 Jul 1981Dismissed
U.P. State Road Transport Corporation Vs Raja Ram Shukla and Others
Allahabad High Court · (1982) ACJ 194
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22Limitation Act, 1963 — Section 5Motor Vehicles Act, 1939 — Section 110D
High Courts09 Jul 1981Allowed
Narendra Bahadur Singh Vs Baijnath Singh and Another
Allahabad High Court · AIR 1981 All 410
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Specific Relief Act, 1963 — Section 16
High Courts08 Jul 1981Dismissed
Anand Prakash Vs State of U.P. and Another
Allahabad High Court · (1981) ACR 288
Prevention of Food Adulteration Act, 1954 — Section 16, 16(1), 2, 7
High Courts08 Jul 1981Dismissed
Maheshwar Dayal Vs Neel Kantheshwar Dayal and Others
Allahabad High Court · AIR 1982 All 117
Arbitration Act, 1940 — Section 17Registration Act, 1908 — Section 17, 23, 25, 49Stamp Act, 1899 — Section 42(1), 42(2)
High Courts08 Jul 1981
B.M. Surekha and Another Vs R.K. Rai and Another
Allahabad High Court · (1981) ACR 298
Criminal Procedure Code, 1973 (CrPC) — Section 210, 239, 482Penal Code, 1860 (IPC) — Section 109, 326, 405, 406, 409
High Courts08 Jul 1981Dismissed
Prag Datt Vs Smt. Saraswati Devi and Another
Allahabad High Court · AIR 1982 All 37
Contract Act, 1872 — Section 2Specific Relief Act, 1963 — Section 16, 20(4), 9Transfer of Property Act, 1882 — Section 58
High Courts07 Jul 1981Dismissed
Janardan Rai Vs State of U.P. and Others
Allahabad High Court · (1981) AWC 554
Constitution of India, 1950 — Article 14, 226, 32Criminal Procedure Code, 1973 (CrPC) — Section 433Penal Code, 1860 (IPC) — Section 302, 34
High Courts07 Jul 1981Allowed
Ram Charan and Others Vs Dy. Director of Consolidation and Others
Allahabad High Court · (1981) AWC 606 : (1982) RD 109
Limitation Act, 1963 — Section 5Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 9, 9(2)
High Courts06 Jul 1981Dismissed
Sukhdeo Vs Phool Chand and Others
Allahabad High Court · (1981) AWC 508
Criminal Procedure Code, 1973 (CrPC) — Section 11, 115Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 49
High Courts06 Jul 1981Allowed
vashistha Narain Karvaria Vs State of Uttar Pradesh and Others
Allahabad High Court · (1981) AWC 583 : (1981) CriLJ 1526
Constitution of India, 1950 — Article 166, 19Criminal Procedure Code, 1973 (CrPC) — Section 10, 20National Security Act, 1980 — Section 3
High Courts06 Jul 1981Allowed
Commissioner of Sales Tax Vs Roorkee Drawing Emporium
Allahabad High Court · (1982) 49 STC 153
Central Sales Tax Act, 1956 — Section 11, 2, 8A
High Courts06 Jul 1981Dismissed
Commissioner of Sales Tax Vs Romills Garrage
Allahabad High Court · (1982) 49 STC 226
Uttar Pradesh Trade Tax Act, 1948 — Section 15A(qq)
High Courts06 Jul 1981Allowed
Om Prakash Singhal Vs Smt. Sheela Bhatia and Others
Allahabad High Court · (1981) AWC 510
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 30, 39
High Courts26 Jun 1981Allowed
Prem Singh Vs State and Others
Allahabad High Court · (1981) AWC 524
Prevention of Black-marketing and Maintenance of Supplies of Essential Commodities Act, 1980 — Section 3, 3(1)
High Courts25 May 1981Allowed
Gajpat Rao and Another Vs Smt. Ladli Kunwar and Others
Allahabad High Court · (1981) AWC 505
Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(4), 145(5)
High Courts22 May 1981Dismissed
Smt. Tikoli Kunwar Vs State of U.P. and Others
Allahabad High Court · (1981) AWC 600
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(2), 4A
High Courts22 May 1981Allowed
Harbans and Another Vs Board of Revenue and Others
Allahabad High Court · (1981) AWC 539 : (1981) RD 51
Civil Procedure Code, 1908 (CPC) — Section 80Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 209