High Courts22 May 1981Allowed
Rashid Ahmad Khan Vs Board of Revenue and Others
Allahabad High Court · (1981) AWC 542
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 209, 229B
COURT ARCHIVE
Allahabad High Court judgments, 1981
626 judgments · page 20 of 32
High Courts22 May 1981
Syed Mukhtar Ahmad Vs Smt. Moonis Fatma and Another
Allahabad High Court · (1981) ACR 277
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(1), 127(3)
High Courts22 May 1981Allowed
Laxmi Chand Vs III Additional District and Sessions Judge and Others
Allahabad High Court · (1981) AWC 535
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21
High Courts22 May 1981
Shubhwant Rai Jain and Another Vs State of Uttar Pradesh and Others
Allahabad High Court · (1982) CriLJ 725
National Security Act, 1980 — Section 3
High Courts20 May 1981Dismissed
Hukam Singh Vs Raman Lal Agarwal
Allahabad High Court · (1981) 05 AHC CK 0032
Civil Procedure Code, 1908 (CPC) — Section 100Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3(1)(c)Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20(2)(c)
High Courts20 May 1981Allowed
Bhanu Pratap Singh and Others Vs State of Uttar Pradesh and Others
Allahabad High Court · (1981) AWC 565
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(2), 13, 13A, 14
High Courts20 May 1981
Mushtaq Ahmad Khan Vs State of Uttar Pradesh and Another
Allahabad High Court · (1981) CriLJ 1185
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3Constitution of India, 1950 — Article 22
High Courts19 May 1981Dismissed
Fatima Bibi Vs Board of Revenue
Allahabad High Court · (1981) 05 AHC CK 0034
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2(1), Order 14 Rule 2(2)Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 49Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 209, 229B
High Courts19 May 1981Dismissed
Mohd. Ashgar Vs Smt. Zaibunnissa and Others
Allahabad High Court · (1981) AWC 593
Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1), 22
High Courts18 May 1981Dismissed
Satya Prakash Sahu Vs District Judge and Others
Allahabad High Court · (1981) AWC 596
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 16, 17, 17(1)
High Courts18 May 1981
Vinayak Goyal Vs Prem Prakash Goyal and Others
Allahabad High Court · (1981) AWC 457
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 491Hindu Minority and Guardianship Act, 1956 — Section 6
High Courts15 May 1981Allowed
Naushe Ali Khan Vs Mohammad Siddiq and Others
Allahabad High Court · AIR 1981 All 307 : (1981) AWC 598
Specific Relief Act, 1963 — Section 10Transfer of Property Act, 1882 — Section 108
High Courts13 May 1981Dismissed
Ram Chandra Vs State
Allahabad High Court · (1981) AWC 513
Criminal Procedure Code, 1973 (CrPC) — Section 446, 449Penal Code, 1860 (IPC) — Section 302
High Courts12 May 1981Dismissed
Mohd. Rehan Raza Khan Vs Union of India (UOI) and Others
Allahabad High Court · AIR 1981 All 256
Administration of Evacuee Property Act, 1950 — Section 28, 4, 48Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 36
High Courts12 May 1981Dismissed
Jupitar Chit Fund Pvt. Ltd. Vs Dwarka Diesh Dayal and Others
Allahabad High Court · AIR 1981 All 251
Arbitration Act, 1940 — Section 2, 20(1)Civil Procedure Code, 1908 (CPC) — Section 100, 101
High Courts12 May 1981Partly Allowed
Jawahar Lal Jaiswal Vs State of Uttar Pradesh and Others
Allahabad High Court · AIR 1981 All 292 : (1981) AWC 410
Evidence Act, 1872 — Section 115Uttar Pradesh Excise Act, 1910 — Section 31, 4(2), 41Uttar Pradesh Excise Rules — Rule 13B
High Courts12 May 1981Allowed
Doodh Nath and Others Vs Board of Revenue and Another
Allahabad High Court · (1981) AWC 551
Uttar Pradesh General Clauses Act, 1904 — Section 6Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 198, 198(2), 198(4), 333
High Courts12 May 1981Dismissed
Jagdish Chandra Vs Smt. Somwati
Allahabad High Court · (1981) AWC 574
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(3)
High Courts12 May 1981
Hindustan Lever Ltd. and Another Vs State and Others
Allahabad High Court · (1981) ACR 271
Criminal Procedure Code, 1973 (CrPC) — Section 305, 482
High Courts11 May 1981Dismissed
Ram Charan and another Vs Nyaya Panchayat Adalat and others
Allahabad High Court · (1981) 05 AHC CK 0038
Criminal Procedure Code, 1973 (CrPC) — Section 482, 6Uttar Pradesh Panchayat Raj Act, 1947 — Section 83(1), 89