High Courts05 Jan 1981
Municipal Board and Another Vs Prakash Narain Srivastava
Allahabad High Court · (1981) AWC 116
Uttar Pradesh Municipalities Act, 1916 — Section 2(25), 229, 230, 232
COURT ARCHIVE
Allahabad High Court judgments, 1981
626 judgments · page 32 of 32
High Courts02 Jan 1981Dismissed
Gambhir Singh Vs District Magistrate and Others
Allahabad High Court · (1981) AWC 134
Constitution of India, 1950 — Article 226Uttar Pradesh General Clauses Act, 1904 — Section 16Uttar Pradesh Panchayat Raj Act, 1947 — Section 12C, 43
High Courts02 Jan 1981
Liladhar Vs State
Allahabad High Court · (1981) AWC 194
Criminal Procedure Code, 1973 (CrPC) — Section 394Penal Code, 1860 (IPC) — Section 302, 304, 323, 325, 34
High Courts01 Jan 1981Dismissed
Rameshwar Prasad Vs State and Others
Allahabad High Court · (1981) AWC 156
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 3(3)
High Courts01 Jan 1981
Nanhumal and Another Vs State of U.P.
Allahabad High Court · (1981) ACR 188
Prevention of Food Adulteration Act, 1954 — Section 16, 7Prevention of Food Adulteration Rules, 1955 — Rule 50