High Courts07 Jan 1981Disposed Of

Dwarika Singh Vs Deputy Director of Consolidation and Others

Allahabad High Court · (1981) AWC 213

North Western Provinces Tenancy Act, 1901 — Section 29, 29(7)Uttar Pradesh Tenancy Act, 1939 — Section 3, 3(11), 40, 41(2)Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 10(2), 154, 157, 157(1), 16
High Courts07 Jan 1981Allowed

Mnrari Lal Vs State

Allahabad High Court · (1981) AWC 453

Evidence Act, 1872 — Section 114Prevention of Food Adulteration Act, 1954 — Section 10(7), 13, 13(2), 16, 7
High Courts07 Jan 1981

Muari Lal Vs State

Allahabad High Court · (1981) ACR 241 : (1983) RD 142

Evidence Act, 1872 — Section 114Prevention of Food Adulteration Act, 1954 — Section 10(7), 11, 13, 13(2), 16
High Courts06 Jan 1981Disposed Of

Bhikam Singh Vs State

Allahabad High Court · (1981) ACR 224

Criminal Procedure Code, 1973 (CrPC) — Section 384, 384(2), 421, 421(2), 449