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Allahabad High Court judgments, 1981

626 judgments · page 29 of 32

High Courts21 Jan 1981Dismissed

Balram Lal Srivastava Vs State

Allahabad High Court · (1981) AWC 250 : (1981) CriLJ 944

Criminal Procedure Code, 1973 (CrPC) — Section 439Essential Commodities Act, 1955 — Section 3, 6A, 6C, 7Criminal Procedure Code, 1973 (CrPC) — Section 439
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High Courts20 Jan 1981Dismissed

Pramod Kumar Vs State

Allahabad High Court · (1981) AWC 176

Prevention of Food Adulteration Act, 1954 — Section 12, 13(2), 14, 14A, 16
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High Courts16 Jan 1981Dismissed

Jagjeet Sagar Vs Ist Additional District Judge and Others

Allahabad High Court · (1981) AWC 425

Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 13, 15, 15(1), 16, 17Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Rules, 1972 — Rule 10(5)(d)
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High Courts16 Jan 1981Dismissed

Rama Kant Vs Surya Nath Nagar and others

Allahabad High Court · (1981) 01 AHC CK 0055

Civil Procedure Code, 1908 (CPC) — Order 15 Rule 5Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20(4)
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High Courts16 Jan 1981

Sheo Narain Singh Vs State of U.P. and Others

Allahabad High Court · (1981) AWC 150 : (1981) CriLJ 635

Criminal Law (Amendment) Act, 1932 — Section 7Criminal Procedure Code, 1973 (CrPC) — Section 93Penal Code, 1860 (IPC) — Section 120B, 161, 420, 468, 471
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