High Courts05 Aug 1981Dismissed
State of U.P. Vs Addl. Distt. Judge and Others
Allahabad High Court · (1981) AWC 847
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 6(1)
COURT ARCHIVE
Allahabad High Court judgments, 1981
626 judgments · page 17 of 32
High Courts04 Aug 1981Allowed
Ashok Kumar Khurana Vs State of U.P. and Others
Allahabad High Court · (1981) AWC 814
Criminal Procedure Code, 1973 (CrPC) — Section 209Drugs and Cosmetics Act, 1940 — Section 28, 34
High Courts03 Aug 1981Allowed
Ramesh Chand Gupta Vs Automobiles Financing Corporation and Others
Allahabad High Court · (1981) AWC 604
Arbitration Act, 1940 — Section 20Criminal Procedure Code, 1973 (CrPC) — Section 115
High Courts03 Aug 1981Allowed
Smt. Kamla Wanti Vs L.I.C. of India
Allahabad High Court · AIR 1981 All 366
Contract Act, 1872 — Section 18, 19Insurance Act, 1938 — Section 45
High Courts03 Aug 1981Dismissed
State Road Transport Corporation Vs Bhai Lal and Others
Allahabad High Court · (1981) AWC 665
Civil Procedure Code, 1908 (CPC) — Section 2Motor Vehicles Act, 1939 — Section 110, 110(cc), 110A
High Courts31 Jul 1981Dismissed
Ram Adhar Vs Rama Kirat Tiwari
Allahabad High Court · AIR 1981 All 405 : (1981) AWC 570
Partnership Act, 1932 — Section 69(2)
High Courts31 Jul 1981Dismissed
Smt. Ram Dbakeli and Others Vs Smt. Sukhrani and Others
Allahabad High Court · (1981) AWC 719
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11
High Courts30 Jul 1981Disposed Of
Ganesh Prasad Vs Saraswati Devi and others
Allahabad High Court · (1981) 07 AHC CK 0027
Specific Relief Act, 1963 — Section 16(c)
High Courts30 Jul 1981
Ganesh Prasad Vs Saraswati Devi and Others
Allahabad High Court · AIR 1982 All 47
Specific Relief Act, 1963 — Section 16
High Courts29 Jul 1981Partly Allowed
Zulfiqar Hussain Vs State of U.P.
Allahabad High Court · AIR 1981 All 408 : (1981) AWC 674
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 9
High Courts29 Jul 1981Allowed
Sudama Singh Vs State of Uttar Pradesh and another
Allahabad High Court · (1981) 07 AHC CK 0026
Black Marketing and Maintenance of Supplies of Essential Commodities Act, 1980 — Section 3(1)Constitution of India, 1950 — Article 226Essential Commodities Act, 1955 — Section 10, 3, 7
High Courts29 Jul 1981Dismissed
Ramji Ram Vs Smt. Krishnawati Devi and Others
Allahabad High Court · (1981) AWC 679
Criminal Procedure Code, 1973 (CrPC) — Section 64
High Courts28 Jul 1981Allowed
Smt. Mewa Devi Vs VI Additional District Judge and Others
Allahabad High Court · (1981) AWC 620
Limitation Act, 1963 — Section 5Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21, 22, 35
High Courts28 Jul 1981Partly Allowed
Union Carbide India Ltd. Vs Commissioner, Sales Tax
Allahabad High Court · (1982) 50 STC 175
High Courts28 Jul 1981Dismissed
Ram Awadh and Others Vs Krishna Nand Lal and Others
Allahabad High Court · AIR 1981 All 432
Hindu Marriage Act, 1955 — Section 7(2)
High Courts28 Jul 1981Allowed
Rajendra Kumar Vs Rameshwar Dass Mittal and Others
Allahabad High Court · AIR 1981 All 391
Constitution of India, 1950 — Article 19(1)
High Courts27 Jul 1981Dismissed
Sadan Singh Vs Smt. Resham
Allahabad High Court · AIR 1982 All 52
Hindu Marriage Act, 1955 — Section 10, 13, 13(1A)
High Courts27 Jul 1981Dismissed
Bhagelu Vs State of U.P.
Allahabad High Court · (1981) 07 AHC CK 0029
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482Hindu Marriage Act, 1955 — Section 11, 5Penal Code, 1860 (IPC) — Section 494
High Courts27 Jul 1981Dismissed
Smt. Dnrgawati Vs State and Others
Allahabad High Court · (1981) AWC 572
Criminal Procedure Code, 1973 (CrPC) — Section 125, 244, 482Hindu Marriage Act, 1955 — Section 11, 5Penal Code, 1860 (IPC) — Section 494
High Courts27 Jul 1981
Manohar Lal Mangal Vs Samanta and Others
Allahabad High Court · (1981) ACR 296
Penal Code, 1860 (IPC) — Section 441, 447