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Allahabad High Court judgments, 1981

626 judgments · page 15 of 32

High Courts18 Aug 1981Dismissed

Kartey Singh Vs Iftikhar Ahmad

Allahabad High Court · AIR 1981 All 386 : (1981) AWC 654

Civil Procedure Code, 1908 (CPC) — Section 100, 101Negotiable Instruments Act, 1881 (NI) — Section 4, 87Stamp Act, 1899 — Section 2(5), 35
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High Courts18 Aug 1981Dismissed

Hakim Singh Vs District Judge and Others

Allahabad High Court · AIR 1982 All 108

Constitution of India, 1950 — Article 226Limitation Act, 1963 — Section 14, 5Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 13A
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High Courts14 Aug 1981Allowed

Ram Awadh Singh and Others Vs Sagar Singh

Allahabad High Court · (1981) AWC 785 : (1982) RD 2

Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 226, 32Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 4(2)
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High Courts13 Aug 1981

Channa Vs State

Allahabad High Court · (1981) ACR 346

Penal Code, 1860 (IPC) — Section 345, 393, 394, 395, 396
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High Courts12 Aug 1981Disposed Of

Kafeel Ahmad Vs Nagar Palika and Others

Allahabad High Court · (1981) ACR 320

Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(3), 223, 239, 319Penal Code, 1860 (IPC) — Section 406, 408Uttar Pradesh Municipalities Act, 1916 — Section 185, 186, 307, 318, 319
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High Courts12 Aug 1981Allowed

Kafeel Ahmad Vs Nagai Palika and Others

Allahabad High Court · (1981) AWC 625

Criminal Procedure Code, 1973 (CrPC) — Section 145, 223, 319, 351, 397Uttar Pradesh Municipalities Act, 1916 — Section 185, 186, 307, 318, 319
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