High Courts09 Sept 1981Allowed
Deewan Chand Vs State
Allahabad High Court · (1981) AWC 745 : (1982) CriLJ 720
Penal Code, 1860 (IPC) — Section 161, 409
COURT ARCHIVE
Allahabad High Court judgments, 1981
626 judgments · page 13 of 32
High Courts09 Sept 1981Dismissed
Masood Hasan Khan Vs 3rd Additional District Judge, Moradabad and Others
Allahabad High Court · AIR 1981 All 448
Constitution of India, 1950 — Article 226
High Courts08 Sept 1981Dismissed
Ram Pyare Vs Mahadeo and others
Allahabad High Court · (1981) 09 AHC CK 0042
Civil Procedure Code, 1908 (CPC) — Section 100, 115Constitution of India, 1950 — Article 227Limitation Act, 1963 — Section 5
High Courts08 Sept 1981Allowed
Maheshwari Prasad and Others Vs Munni Lal and Others
Allahabad High Court · AIR 1981 All 438 : (1981) AWC 725
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Easements Act, 1882 — Section 18, 47Uttar Pradesh Municipalities Act, 1916 — Section 225(2)
High Courts07 Sept 1981Dismissed
Chhidda Lal Vs Bal Swarup
Allahabad High Court · (1982) AWC 8 : (1981) CriLJ 1705
Penal Code, 1860 (IPC) — Section 441, 448
High Courts07 Sept 1981Allowed
Rajeshwar Prasad Goyal Vs Moti Lal Goyal and Others
Allahabad High Court · (1981) AWC 793
Civil Procedure Code, 1908 (CPC) — Section 148
High Courts07 Sept 1981
Raj Narain Singh Vs Additional District and Sessions Judge and Others
Allahabad High Court · (1981) AWC 732 : (1981) CriLJ 1495
Criminal Procedure Code, 1973 (CrPC) — Section 482Prevention of Food Adulteration Act, 1954 — Section 10, 2
High Courts07 Sept 1981
Smt. Pramod Saraswat Vs Sri Ashok Kumar Saraswat
Allahabad High Court · AIR 1981 All 441 : (1981) AWC 703
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 19, Order 26 Rule 4, 115Constitution of India, 1950 — Article 227Hindu Marriage Act, 1955 — Section 13
High Courts04 Sept 1981Allowed
Satnam Vs Smt. Surendra Kaur and Others
Allahabad High Court · (1982) ACJ 235 : (1981) AWC 798
Motor Vehicles Act, 1939 — Section 95, 96(4)
High Courts04 Sept 1981
Vishnu Prasad Vs State of Utter Pardesh
Allahabad High Court · (1981) CriLJ 1489
Criminal Procedure Code, 1973 (CrPC) — Section 107, 117, 161Penal Code, 1860 (IPC) — Section 161, 224, 225
High Courts03 Sept 1981Dismissed
Om Prakash Nigam and another Vs Ved Prakash Gupta
Allahabad High Court · (1981) 09 AHC CK 0045
Provincial Small Cause Courts Act, 1887 — Section 25Transfer of Property Act, 1882 — Section 106Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 7
High Courts03 Sept 1981Dismissed
Munner Hazzam Vs Gyasuddin and others
Allahabad High Court · (1981) 09 AHC CK 0043
Civil Procedure Code, 1908 (CPC) — Section 114Evidence Act, 1872 — Section 35Penal Code, 1860 (IPC) — Section 21
High Courts02 Sept 1981Allowed
Dr. Ram Baj Singh Vs Babulal
Allahabad High Court · AIR 1982 All 285
Criminal Procedure Code, 1973 (CrPC) — Section 133Penal Code, 1860 (IPC) — Section 268
High Courts02 Sept 1981Disposed Of
Hazari Lal Kishori Lal and others Vs Babu Lal and others
Allahabad High Court · (1981) 09 AHC CK 0046
Specific Relief Act, 1963 — Section 22(2)
High Courts02 Sept 1981
Commissioner of Income Tax (Central) Vs Anchor Pressing (P.) Ltd.
Allahabad High Court · (1982) 26 CTR 447 : (1982) 136 ITR 505
Companies (Profits) Surtax Act, 1964 — Section 20, 21, 22, 5(1), 5(2)Income Tax Act, 1961 — Section 139(1), 139(2), 148, 271(1)Wealth Tax Act, 1957 — Section 14(1), 14(2), 17
High Courts01 Sept 1981Dismissed
Satish Kumar Rao and Others Vs Gorakhpur University
Allahabad High Court · AIR 1981 All 377
Evidence Act, 1872 — Section 101, 102, 103, 104, 115
High Courts31 Aug 1981Allowed
Vijal Gopal and Another Vs Nanak and Others
Allahabad High Court · (1981) AWC 647
Limitation Act, 1963 — Section 6(1), 7Motor Vehicles Act, 1939 — Section 110A, 110B
High Courts31 Aug 1981Allowed
Vijay Gopal and Another Vs Nanak and Others
Allahabad High Court · (1981) ACJ 529 : (1981) ACR 360
Limitation Act, 1963 — Section 6, 6(1), 7Motor Vehicles Act, 1939 — Section 110A, 110A(1), 110A(3), 110B
High Courts31 Aug 1981Partly Allowed
Surendra Pal Singh Vs State
Allahabad High Court · (1981) ACR 353
Penal Code, 1860 (IPC) — Section 161, 164, 165APrevention of Corruption Act, 1988 — Section 5(1), 5(2)
High Courts28 Aug 1981Dismissed
Captain N. Basu Vs Rais Ahmed
Allahabad High Court · (1982) 6 ACR 462
Criminal Procedure Code, 1973 (CrPC) — Section 456Penal Code, 1860 (IPC) — Section 441, 448