COURT ARCHIVE

Allahabad High Court judgments, 1981

626 judgments · page 14 of 32

High Courts27 Aug 1981

Asha Ram Vs State

Allahabad High Court · (1981) ACR 372

Penal Code, 1860 (IPC) — Section 161, 307Prevention of Corruption Act, 1947 — Section 4, 5, 5(1)Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 115C

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High Courts26 Aug 1981Allowed

Johari Vs Mahendra Singh and Another

Allahabad High Court · AIR 1981 All 436

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 115

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High Courts26 Aug 1981Dismissed

Hira Lal Jain and Co. Vs The Sales Tax Officer 12 and Another

Allahabad High Court · (1982) 50 STC 85

Central Sales Tax Act, 1956 — Section 10, 9Constitution of India, 1950 — Article 19, 31

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High Courts26 Aug 1981Dismissed

Shiv Narain Chaudhary Vs Naug and Company, Allahabad

Allahabad High Court · AIR 1982 All 44 : (1981) AWC 612

Civil Procedure Code, 1908 (CPC) — Order 30 Rule 10Evidence Act, 1872 — Section 59, 74Transfer of Property Act, 1882 — Section 106

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High Courts25 Aug 1981Allowed

Surajdeo Vs Board of Revenue, U.P., Allahabad and Others

Allahabad High Court · AIR 1982 All 23

Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, Order 9 Rule 13, Order 9 Rule 9, 115, 151Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 133, 195

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High Courts25 Aug 1981Dismissed

Deota Prasad Vs Tribhuwan and Others

Allahabad High Court · (1981) 08 AHC CK 0048

Contract Act, 1872 — Section 16Limitation Act, 1963 — Article 109, 59, 60, 65Transfer of Property Act, 1882 — Section 41

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High Courts25 Aug 1981Dismissed

Kaiser Parvez Vs Abdul Majid and Others

Allahabad High Court · AIR 1982 All 9 : (1981) AWC 669

Civil Procedure Code, 1908 (CPC) — Section 100, 101Guardians and Wards Act, 1890 — Section 29

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High Courts25 Aug 1981

R.G. Paper and Straw Board and Another Vs Union of India (UOI) and Others

Allahabad High Court · (1985) 19 ELT 64

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High Courts25 Aug 1981

L.H. Sugar Factories and Oil Mills P. Ltd. Vs Commissioner of Income Tax

Allahabad High Court · (1982) 137 ITR 277 : (1982) 8 TAXMAN 88

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High Courts24 Aug 1981Dismissed

Nathibai and others Vs District Judge, Kanpur and others

Allahabad High Court · (1981) 08 AHC CK 0037

Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a)

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High Courts24 Aug 1981

Fakhruddin and Others Vs Smt. Samsbul Nisban and Another

Allahabad High Court · (1982) 6 ACR 26

Criminal Procedure Code, 1973 (CrPC) — Section 203, 204(1), 482Penal Code, 1860 (IPC) — Section 147, 148, 307, 452, 506

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High Courts24 Aug 1981

Fakhruddin and Others Vs Smt. Samshul Nisha and Another

Allahabad High Court · (1982) 6 ACR 454

Criminal Procedure Code, 1973 (CrPC) — Section 203, 204(1), 482Penal Code, 1860 (IPC) — Section 147, 148, 307, 452, 506

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High Courts21 Aug 1981Dismissed

Municipal Board Vs Sukh Deo Prasad

Allahabad High Court · (1981) AWC 717

Limitation Act, 1963 — Section 22, 23

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High Courts21 Aug 1981Dismissed

Asha Ram Vs State

Allahabad High Court · (1981) AWC 738

Penal Code, 1860 (IPC) — Section 161, 307Prevention of Corruption Act, 1947 — Section 4, 5(1), 5(2)Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 115C

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High Courts21 Aug 1981Dismissed

Jairam and Another Vs Asstt. Director of Consolidation and Others

Allahabad High Court · (1981) AWC 711 : (1982) RD 28

Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 12, 48

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High Courts21 Aug 1981

Nagar Swasthya Adhikari Vs Hari Singh

Allahabad High Court · (1981) ACR 381

Prevention of Food Adulteration Act, 1954 — Section 11(1), 13(2), 16, 7

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High Courts20 Aug 1981Disposed Of

Rai Chand Chhajar Vs District Judge, Mirzapur and others

Allahabad High Court · (1981) 08 AHC CK 0040

Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 12, 16

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High Courts20 Aug 1981Dismissed

Sarjit Singh, Kunwar Vs Dalip Singh and others

Allahabad High Court · (1981) 08 AHC CK 0034

Civil Procedure Code, 1908 (CPC) — Section 47Limitation Act, 1908 — Section 15Uttar Pradesh Encumbered Estates Act, 1934 — Section 4, 9(5)(a), 9(5)(b)

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High Courts20 Aug 1981Dismissed

Hakim Khan Vs State of U.P. and Others

Allahabad High Court · AIR 1981 All 426

Civil Procedure Code, 1908 (CPC) — Section 11Uttar Pradesh Imposition of Ceiling on Land Holdings (Amendment) Act, 1976 — Section 31(3)Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(2), 38B

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High Courts19 Aug 1981Allowed

Mohammad Yunus Vs Hemantpati Singh

Allahabad High Court · (1981) AWC 771

Transfer of Property Act, 1882 — Section 107

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