High Courts12 Aug 1981Allowed
Bijli Cotton Mills (Pvt.) Ltd. Vs Chhaganmal Bastimal and Others
Allahabad High Court · AIR 1982 All 183
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 4(2)
COURT ARCHIVE
Allahabad High Court judgments, 1981
626 judgments · page 16 of 32
High Courts12 Aug 1981Allowed
Bijli Cotten Mills (Private) Ltd. Vs Chhaganmal Bastimal and Others
Allahabad High Court · (1981) AWC 822
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 4, Order 9 Rule 8, Order 9 Rule 9
High Courts11 Aug 1981Dismissed
Mathura Prasad and Others Vs Saiyed Khurshed Ahmad and Others
Allahabad High Court · (1982) ACJ 153
Workmens Compensation Act, 1923 — Section 30(1), 31, 4A, 4A(3), 6Workmens Compensation Rules, 1924 — Rule 30(2), 40
High Courts11 Aug 1981Allowed
Shaukat Trading Co. P. Ltd. Vs Tax Recovery Officer and Others
Allahabad High Court · (1982) 27 CTR 225 : (1982) 136 ITR 89 : (1982) 8 TAXMAN 103
Income Tax Act, 1961 — Section 226
High Courts11 Aug 1981Dismissed
Sita Goel and others Vs Fifth Addl.District Judge, Meerut and others
Allahabad High Court · (1981) 08 AHC CK 0036
Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20(4)
High Courts11 Aug 1981Allowed
Devi Prasad Chaubey Vs Pati Ram
Allahabad High Court · (1981) AWC 727
Civil Procedure Code, 1908 (CPC) — Section 47Limitation Act, 1963 — Section 12(1), 3
High Courts11 Aug 1981Allowed
Jawahar Lal Verma Vs Ram Chandra
Allahabad High Court · AIR 1981 All 384
Civil Procedure Code, 1908 (CPC) — Order 15 Rule 5
High Courts10 Aug 1981Allowed
Commissioner of Sales Tax Vs Bhola Pd.
Allahabad High Court · (1982) 50 STC 371
High Courts10 Aug 1981Dismissed
Lakshmi Narain Sharma Vs Arjun Deo Dhawan and Others
Allahabad High Court · (1981) AWC 609
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20(4), 20(6)
High Courts10 Aug 1981Allowed
Maqsoon Khan Vs Lala Balwant Prasad
Allahabad High Court · AIR 1982 All 41 : (1981) AWC 671
General Clauses Act, 1897 — Section 3(56)Limitation Act, 1963 — Article 35, 19
High Courts10 Aug 1981Allowed
Rampur Engineering Co. Ltd. Vs State and Others
Allahabad High Court · AIR 1981 All 396
Transfer of Property Act, 1882 — Section 105
High Courts10 Aug 1981Dismissed
Sabab Lal Singh Vs Had Additional District Judge and Others
Allahabad High Court · (1981) AWC 568
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(2), 12A(d), 5(6)
High Courts10 Aug 1981Dismissed
Vinod Kumar Vs U.P.State Sugar Corporation Ltd.
Allahabad High Court · (1981) 08 AHC CK 0039
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 1(2), 115
High Courts10 Aug 1981
Sir Shadilal Sugar and General Mills Ltd. Vs Commissioner of Income Tax
Allahabad High Court · (1982) 27 CTR 101 : (1981) 132 ITR 666 : (1982) 9 TAXMAN 175
Income Tax Act, 1961 — Section 256(2)
High Courts10 Aug 1981
Smt. Usha Agarwal Vs Commissioner of Wealth-tax
Allahabad High Court · (1982) 136 ITR 184
Wealth Tax Act, 1957 — Section 18(1)
High Courts10 Aug 1981Dismissed
Bansraj and Others Vs Ram Sakal
Allahabad High Court · (1981) AWC 582
High Courts07 Aug 1981Dismissed
Sri Nath Agrawal Vs Sri Nath
Allahabad High Court · AIR 1981 All 400
Civil Procedure Code, 1908 (CPC) — Order 15 Rule 5, Order 5 Rule 1, Order 5 Rule 2, Order 5 Rule 3, Order 5 Rule 4Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 115
High Courts07 Aug 1981Dismissed
Suddhi Ram Badola Vs Managing Committee, Intermediate College and others
Allahabad High Court · (1981) 08 AHC CK 0033
Uttar Pradesh Intermediate Education Act, 1921 — Section 16G
High Courts07 Aug 1981
Prem Chand Vs State of U.P.
Allahabad High Court · (1981) ACR 433
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376Uttar Pradesh Children Act, 1951 — Section 2, 2(4), 27, 33, 75
High Courts06 Aug 1981Allowed
Changu Ram Vs III Addl. District Jugde and Others
Allahabad High Court · (1981) AWC 677 : (1981) RD 60
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(2)