High Courts09 Mar 1979Dismissed
Bechu Vs Ram Bujharat and others
Allahabad High Court · (1979) 03 AHC CK 0042
Transfer of Property Act, 1882 — Section 123Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 229B, 331
COURT ARCHIVE
Allahabad High Court judgments, 1979
761 judgments · page 31 of 39
High Courts09 Mar 1979Dismissed
M.K. Industries and Others Vs Union of India (UOI) and Others
Allahabad High Court · (1979) 119 ITR 286
Income Tax Act, 1961 — Section 127(1)
High Courts09 Mar 1979Allowed
Mohan Meakin Breweries Ltd., Lucknow Vs State of U.P. and Others
Allahabad High Court · AIR 1979 All 198
Constitution of India, 1950 — Article 265Uttar Pradesh Excise Act, 1910 — Section 28, 29, 31
High Courts09 Mar 1979Allowed
Babu Lal Agrawal and Others Vs The Town Area Committee and Others
Allahabad High Court · (1979) AWC 349
Uttar Pradesh Municipalities Act, 1916 — Section 327Uttar Pradesh Town Areas Act, 1914 — Section 15B(2), 15B(3)Uttar Pradesh Municipalities Act, 1916 — Section 327
High Courts09 Mar 1979Dismissed
J.P. Nath and Others Vs Mohammad Kalim and Another
Allahabad High Court · (1979) AWC 609
Constitution of India, 1950 — Article 14Criminal Procedure Code, 1973 (CrPC) — Section 197, 202, 203Penal Code, 1860 (IPC) — Section 147, 323, 426, 504, 506
High Courts08 Mar 1979Allowed
Habib Bux Vs State of U.P. and Another
Allahabad High Court · (1979) AWC 431
Uttar Pradesh Road Side Land Control Act, 1945 — Section 6, 6(6), 7Uttar Pradesh Road Side Land Control Act, 1945 — Section 6, 6(6), 7Uttar Pradesh Road Side Land Control Act, 1945 — Section 6, 6(6), 7
High Courts08 Mar 1979Allowed
Sonpal Vs Bitto Devi
Allahabad High Court · (1979) 03 AHC CK 0050
Specific Relief Act, 1963 — Section 19Transfer of Property Act, 1882 — Section 58(c)Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 164
High Courts08 Mar 1979Dismissed
Raj Narain Vs Jagat Narain and others
Allahabad High Court · (1979) 03 AHC CK 0044
Criminal Procedure Code, 1898 (CrPC) — Section 146(1D)
High Courts08 Mar 1979Allowed
Arya Kumar Ghosh and others Vs Second Addl.District Judge, Allahabad and others
Allahabad High Court · (1979) 03 AHC CK 0043
Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 12(1)(b), 14
High Courts08 Mar 1979Allowed
Rajpati and Another Vs The Deputy Director of Consolidation and Others
Allahabad High Court · (1979) AWC 302 : (1979) RD 152
High Courts08 Mar 1979
Amar Singh Vs State
Allahabad High Court · (1979) CriLJ 1221
Prevention of Food Adulteration Act, 1954 — Section 16, 7
High Courts07 Mar 1979Allowed
Union of India (UOI) Vs The Elgin Mills Co. Ltd.
Allahabad High Court · (1980) CENCUS 17 : (1990) ECR 278 : (1979) 4 ELT 640
Central Excises and Salt Act, 1944 — Section 36, 40Civil Procedure Code, 1908 (CPC) — Section 80, 9
High Courts07 Mar 1979
Commissioner of Sales Tax Vs Vanaspati Trading Company
Allahabad High Court · (1979) 44 STC 491
Central Sales Tax Act, 1956 — Section 2, 3
High Courts07 Mar 1979Dismissed
Ram Nath and Another Vs Sampat
Allahabad High Court · (1979) AWC 519 : (1979) RD 236
Civil Procedure Code, 1908 (CPC) — Section 144, 47Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 4(2), 49, 5, 5(2), 9(1)Uttar Pradesh Land Revenue Act, 1901 — Section 10, 4, 52, 8(8)
High Courts07 Mar 1979Allowed
Satrujeet and Others Vs Deputy Director and Others
Allahabad High Court · (1979) AWC 282 : (1979) RD 154
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48, 48(1)
High Courts07 Mar 1979
INCOME TAX OFFICER and Another Vs S. B. SINGAR SINGH and SONS and Others
Allahabad High Court · (1979) 10 CTR 272 : (1970) 75 TAXMAN 646
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 35
High Courts06 Mar 1979Allowed
Mohd. Jafar Iqbal and Others Vs Smt. Nawab Begam
Allahabad High Court · (1979) AWC 242
Civil Procedure Code, 1908 (CPC) — Section 115Transfer of Property Act, 1882 — Section 105
High Courts06 Mar 1979Allowed
Jai Karan and Another Vs State of U.P.
Allahabad High Court · (1979) ACR 214
Penal Code, 1860 (IPC) — Section 120B, 24, 25, 380, 415
High Courts06 Mar 1979Dismissed
Union of India (UOI) Vs Deoria Sugar Mills Ltd.
Allahabad High Court · AIR 1979 All 200
Limitation Act, 1963 — Section 14(1)Railways Act, 1890 — Section 73
High Courts06 Mar 1979
M.C. Khunnah Vs Union of India (UOI) and Others
Allahabad High Court · (1979) 118 ITR 414 : (1980) 3 TAXMAN 288
Constitution of India, 1950 — Article 226Wealth Tax Act, 1957 — Section 16A(4), 16A(5), 16A(6)