High Courts23 Mar 1979
Jai Singh Vs State
Allahabad High Court · (1979) AWC 588
Prevention of Food Adulteration Act, 1954 — Section 16, 7Prevention of Food Adulteration Rules, 1955 — Rule 16, 16, 18, 9
COURT ARCHIVE
Allahabad High Court judgments, 1979
761 judgments · page 30 of 39
High Courts22 Mar 1979Allowed
Hafiz Shafat Ali Vs State of Uttar Pradesh and others
Allahabad High Court · (1979) 03 AHC CK 0053
Constitution of India, 1950 — Article 226Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(2), 3(9), 6(1)(a)Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 11, 143, 3(4)
High Courts22 Mar 1979Dismissed
Misri Lal Vs Rajeshwar Prasad Agrawal
Allahabad High Court · AIR 1979 All 205
Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 7C(1), 7C(6)
High Courts21 Mar 1979Allowed
State of U.P. Vs Janki Prasad
Allahabad High Court · (1979) AWC 468 : (1979) CriLJ 1431
Prevention of Food Adulteration Act, 1954 — Section 16, 2, 23, 25, 7
High Courts21 Mar 1979Dismissed
Ram Kishore Sharma and Others Vs Gopi Nath and Others
Allahabad High Court · AIR 1979 All 281 : (1979) AWC 393
Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 8, 8(1), 8(2)Civil Procedure Code, 1908 (CPC) — Section 24, 24(1), 92
High Courts21 Mar 1979Dismissed
Shera and Another Vs Chhotey Lal and Another
Allahabad High Court · (1979) AWC 366 : (1979) RD 151
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 49, 8, 8(1)Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 49, 8, 8(1)Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 49, 8, 8(1)
High Courts20 Mar 1979Allowed
Fida Husain Vs Aisha Khatoon and another
Allahabad High Court · (1979) 03 AHC CK 0055
Civil Procedure Code, 1908 (CPC) — Section 145, 47
High Courts20 Mar 1979Dismissed
Smt. Leelawati Vs Ram Sewak
Allahabad High Court · AIR 1979 All 285
Hindu Marriage Act, 1955 — Section 13(1A), 23
High Courts20 Mar 1979Dismissed
Jupiter Chit Fund (Private) Ltd., Kanpur Vs Dwarika Dhish Dayal and Others
Allahabad High Court · AIR 1980 All 77
Arbitration Act, 1940 — Section 14, 15, 16, 17, 20Civil Procedure Code, 1908 (CPC) — Section 115
High Courts20 Mar 1979Allowed
Madhya Bharat Khadi Sangh Vs Bal Kishen Kapoor and Others
Allahabad High Court · AIR 1979 All 253
Negotiable Instruments Act, 1881 (NI) — Section 32, 9
High Courts19 Mar 1979Partly Allowed
Satya Sindhu Pandey Vs Mohammad Shual Islam and Others
Allahabad High Court · AIR 1980 All 69
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 2, 3A, 5(4)
High Courts18 Mar 1979Dismissed
COMMISSIONER OF WEALTH TAX Vs SMT. GINNI DEVI.
Allahabad High Court · (1979) 12 CTR 357 : (1990) 186 ITR 168 : (1991) 54 TAXMAN 389
High Courts18 Mar 1979
ADDL. COMMISSIONER OF INCOME TAX Vs RAM PRAKASH.
Allahabad High Court · (1979) 13 CTR 172
Income Tax Act, 1961 — Section 27, 271
High Courts12 Mar 1979Dismissed
Sri Ram and Others Vs Mullo and Others
Allahabad High Court · (1979) AWC 514
Civil Procedure Code, 1908 (CPC) — Section 80Uttar Pradesh Zamindari Abolition and Land Reforms Rules, 1952 — Rule 110B
High Courts12 Mar 1979Allowed
Chhakkan and another Vs Zaheer Hasan and another
Allahabad High Court · (1979) 03 AHC CK 0040
Civil Procedure Code, 1908 (CPC) — Section 113, 115, 151Registration Act, 1908 — Section 49
High Courts12 Mar 1979Allowed
District Co-operative Federation Ltd. Vs The Registrar Co-operative Societies and Another
Allahabad High Court · (1979) AWC 401
Limitation Act, 1963 — Section 12, 29Limitation Act, 1963 — Section 12, 29Uttar Pradesh Co-operative Societies Rules, 1968 — Rule 359
High Courts09 Mar 1979Dismissed
Chandrapal Vs State and Others
Allahabad High Court · (1979) AWC 354 : (1979) CriLJ 1437
Criminal Procedure Code, 1973 (CrPC) — Section 307, 338, 376, 377, 378Penal Code, 1860 (IPC) — Section 323, 34
High Courts09 Mar 1979Dismissed
Swami Kailashanand Vs Income Tax Officer and Another
Allahabad High Court · (1979) 10 CTR 271 : (1979) 119 ITR 627
High Courts09 Mar 1979Dismissed
Hashim Hussain Vs Smt. Rukaiya Bano
Allahabad High Court · (1979) AWC 510 : (1979) CriLJ 1143
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482
High Courts09 Mar 1979Allowed
Chandrabhan Singh Vs Puran Chand
Allahabad High Court · (1979) 03 AHC CK 0051
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89, Order 21 Rule 90, Order 21 Rule 91, 151, 47