High Courts30 Mar 1979Dismissed
Sukh Lal Vs Ghasi Ram
Allahabad High Court · AIR 1979 All 411
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 95, 47Limitation Act, 1963 — Article 134
COURT ARCHIVE
Allahabad High Court judgments, 1979
761 judgments · page 29 of 39
High Courts30 Mar 1979
Ranjit Singh Vs State
Allahabad High Court · (1979) CriLJ 1140
Criminal Procedure Code, 1973 (CrPC) — Section 441, 460Penal Code, 1860 (IPC) — Section 411
High Courts29 Mar 1979Allowed
Lochan and Others Vs Distt. Magistrate/Collector and Others
Allahabad High Court · (1979) AWC 482
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 27(4)
High Courts29 Mar 1979Dismissed
Bhagwan Industries (P) Ltd., Lucknow Vs Uttar Pradesh State Electricity Board, Lucknow
Allahabad High Court · AIR 1979 All 249
Constitution of India, 1950 — Article 226Electricity (Supply) Act, 1948 — Section 49
High Courts29 Mar 1979Dismissed
Noor Ahmad Khan and others Vs Nargis Dutt
Allahabad High Court · (1979) 03 AHC CK 0052
Transfer of Property Act, 1882 — Section 106Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3
High Courts29 Mar 1979Dismissed
Umesh Chandra and Others Vs Krishna Murari Lal
Allahabad High Court · AIR 1980 All 29
High Courts29 Mar 1979Allowed
Smt. Kamla Devi Vs Atma Ram
Allahabad High Court · (1979) AWC 456
Hindu Marriage Act, 1955 — Section 10, 10(1), 13, 13(1)Marriage Laws (Amendment) Act, 1976 — Section 39
High Courts29 Mar 1979
Puttu and Another Vs State
Allahabad High Court · (1979) AWC 488
Evidence Act, 1872 — Section 9
High Courts29 Mar 1979Dismissed
Commissioner of Sales Tax Vs N.D. Vindsar and Company
Allahabad High Court · (1980) 45 STC 495
High Courts28 Mar 1979Dismissed
Commissioner of Sales Tax Vs Murari Brothers
Allahabad High Court · (1980) 46 STC 88
High Courts28 Mar 1979Allowed
Abhey Ram and others Vs Umrao Singh, Ch. and others
Allahabad High Court · (1979) 03 AHC CK 0054
Transfer of Property Act, 1882 — Section 100, 55(6)(b)
High Courts28 Mar 1979
Dadua and Others Vs State
Allahabad High Court · (1979) ACR 371
Penal Code, 1860 (IPC) — Section 395, 397
High Courts27 Mar 1979Allowed
Mahadeo Vs Deputy Director of Consolidation Pratapgarh
Allahabad High Court · (1979) AWC 565 : (1980) RD 17
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 210Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 209
High Courts27 Mar 1979Allowed
Ratan Lal Vs The Additional District Judge and Others
Allahabad High Court · (1979) AWC 404
Transfer of Property Act, 1882 — Section 108Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 7Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 11, 12, 12(1), 12(2), 13
High Courts27 Mar 1979Allowed
Raj Bali Pandey Vs District Deputy Director of Consolidation and Others
Allahabad High Court · (1979) AWC 552 : (1980) RD 1
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 45A, 5, 5(1)
High Courts23 Mar 1979Dismissed
Ishwar Singh Vs Smt. Maya Devi
Allahabad High Court · (1979) ACR 203
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(3), 488, 488(3)
High Courts23 Mar 1979Dismissed
Ram Gopal Vs Smt. Parbati Devi and Others
Allahabad High Court · (1979) AWC 392
Civil Procedure Code, 1908 (CPC) — Section 145, 2(2), 47Civil Procedure Code, 1908 (CPC) — Section 145, 2(2), 47Civil Procedure Code, 1908 (CPC) — Section 145, 2(2), 47
High Courts23 Mar 1979Allowed
P.R. Sen Gupta Vs The Family Planning Association of India, Lucknow and Others
Allahabad High Court · AIR 1980 All 65
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 26, 27, 27(1)
High Courts23 Mar 1979
P.R. Sen Gupta Vs The Family Planning Association of India and Others
Allahabad High Court · (1979) AWC 472
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 26, 26(1), 27, 27(1)
High Courts23 Mar 1979
Ram Narain Vs State and Another
Allahabad High Court · (1979) ACR 233
Criminal Procedure Code, 1973 (CrPC) — Section 107, 108, 109, 110, 112Penal Code, 1860 (IPC) — Section 109, 219Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 229B