High Courts19 Apr 1979Allowed
Genda Singh Vs State of Uttar Pradesh and others
Allahabad High Court · (1979) 04 AHC CK 0039
Constitution of India, 1950 — Article 226Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 4A
COURT ARCHIVE
Allahabad High Court judgments, 1979
761 judgments · page 27 of 39
High Courts19 Apr 1979Allowed
Sheopal and Others Vs Smt. Lakhpata
Allahabad High Court · (1979) AWC 524 : (1980) RD 2
Civil Procedure Code, 1908 (CPC) — Section 115Contract Act, 1872 — Section 11Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 331, 5, 5(2)
High Courts19 Apr 1979Allowed
Camphor and Allied Products Ltd. Vs Commissioner of Sales Tax
Allahabad High Court · (1979) 44 STC 496
Central Sales Tax Act, 1956 — Section 9
High Courts18 Apr 1979Allowed
Babban Mani Tewari Vs Rani Barans
Allahabad High Court · (1979) AWC 451
Uttar Pradesh Regulation of Money Lending Act, 1976 — Section 15(1), 18, 26, 26(1), 26(4)
High Courts18 Apr 1979Dismissed
Sami Ullah Vs Mohammad Zahoor
Allahabad High Court · (1979) 04 AHC CK 0040
Evidence Act, 1872 — Section 114General Clauses Act, 1897 — Section 27Transfer of Property Act, 1882 — Section 106
High Courts18 Apr 1979Disposed Of
Desraj and Others Vs Ram Narain and Others
Allahabad High Court · (1980) ACJ 202 : AIR 1979 All 328 : (1979) AWC 477
Motor Vehicles Act, 1939 — Section 110C, 95, 95(2), 96(2)
High Courts18 Apr 1979Allowed
Commissioner of Sales Tax Vs Shakti Lace Factory
Allahabad High Court · (1980) 46 STC 301
High Courts17 Apr 1979Dismissed
Raj Kishore Bhatnagar Vs Hakim Onkar Nath
Allahabad High Court · (1979) 04 AHC CK 0036
Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 7C(1)
High Courts17 Apr 1979Allowed
Ram Charan Mowar Vs Ved Prakash
Allahabad High Court · AIR 1980 All 27
Transfer of Property Act, 1882 — Section 105, 106
High Courts17 Apr 1979Allowed
Raghunath Singh Vs State of U.P.
Allahabad High Court · (1979) AWC 735
Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 411
High Courts16 Apr 1979Dismissed
Commissioner of Sales Tax Vs Vijay and Company
Allahabad High Court · (1980) 45 STC 161
Central Sales Tax Act, 1956 — Section 7, 8, 9
High Courts16 Apr 1979Allowed
Raj Kumar Soni Vs Mohan Meakin Breweries Ltd.
Allahabad High Court · AIR 1979 All 370
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 115, 115(1)
High Courts13 Apr 1979
Commissioner of Income Tax Vs Chiranji Lal Shanti Swarup
Allahabad High Court · (1981) 130 ITR 651
Income Tax Act, 1961 — Section 271(1)
High Courts13 Apr 1979Disposed Of
Maharaja Dharmendra Pratap Narain Singh Vs State of Uttar Pradesh
Allahabad High Court · (1980) 121 ITR 806
Uttar Pradesh Agricultural Income Tax Act, 1948 — Section 2(11), 3, 8
High Courts13 Apr 1979Dismissed
Babua Bare Lal Vs Smt. Gulzari Devi
Allahabad High Court · (1979) AWC 564
Hindu Adoptions and Maintenance Act, 1956 — Section 16
High Courts13 Apr 1979
Shyam and Company Vs Commissioner of Sales Tax
Allahabad High Court · (1980) 45 STC 167
Uttar Pradesh Sales Tax Act, 1948 — Section 3
High Courts12 Apr 1979Allowed
Mardan Khan and Another Vs State of U.P. and Others
Allahabad High Court · (1979) ACR 250
Criminal Procedure Code, 1973 (CrPC) — Section 107, 117
High Courts12 Apr 1979Allowed
Deva Raj Vs The District Cane Officer and Others
Allahabad High Court · (1979) AWC 430
Constitution of India, 1950 — Article 14Uttar Pradesh Co-operative Societies Act, 1965 — Section 70, 91Constitution of India, 1950 — Article 14
High Courts12 Apr 1979Dismissed
Kunwar Brij Bhushan Vs Dehradun Tea Company Ltd. and Others
Allahabad High Court · (1982) 52 CompCas 271
Civil Procedure Code, 1908 (CPC) — Section 115Companies Act, 1956 — Section 185
High Courts12 Apr 1979Allowed
Agra University Press Paliwal Park Vs Commissioner of Sales Tax
Allahabad High Court · (1984) 56 STC 317