High Courts08 May 1979
Birbal Vs D.D.C. and Others
Allahabad High Court · (1979) AWC 495 : (1979) RD 216
COURT ARCHIVE
Allahabad High Court judgments, 1979
761 judgments · page 25 of 39
High Courts08 May 1979
State Vs Shivendra Pratap Singh
Allahabad High Court · (1979) ACR 288
Criminal Procedure Code, 1973 (CrPC) — Section 162, 342Evidence Act, 1872 — Section 24, 25Railway Property (Unlawful Possession) Act, 1966 — Section 3, 8
High Courts07 May 1979Allowed
Dharma Samaj Society, Aligarh Vs Ram Kishan Dass and Another
Allahabad High Court · AIR 1980 All 20
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts04 May 1979
Suresh Chandra Vs State
Allahabad High Court · (1979) ACR 385
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 540Penal Code, 1860 (IPC) — Section 395, 396, 397, 399, 402
High Courts03 May 1979Disposed Of
Jupiter Chit Fund Pvt. Ltd. Vs Dwarka Diesh Dayal and Others
Allahabad High Court · (1979) AWC 371
Civil Procedure Code, 1908 (CPC) — Section 115Provincial Small Cause Courts Act, 1887 — Section 25Civil Procedure Code, 1908 (CPC) — Section 115
High Courts03 May 1979Allowed
Milco Ice-Cream Co. Vs Commissioner of Sales Tax
Allahabad High Court · (1982) 49 STC 294
Uttar Pradesh Sales Tax Act, 1948 — Section 11(1), 4
High Courts03 May 1979
Jupiter Chit Fund (Pvt.) Ltd. Vs Dwarka Diesh Dayal and Others
Allahabad High Court · AIR 1979 All 218 : (1979) RD 35
Civil Procedure (Uttar Pradesh Amendment) Act, 1976 — Section 43, 97(2)Civil Procedure Code, 1908 (CPC) — Section 115, 115(1)
High Courts02 May 1979Disposed Of
Deep Chand and Another Vs Abdul Gafoor and Another
Allahabad High Court · (1979) ACR 315
Criminal Procedure Code, 1973 (CrPC) — Section 190, 190(1), 529Penal Code, 1860 (IPC) — Section 379
High Courts02 May 1979Dismissed
Parmeshwar Din and others Vs Deputy Director of Consolidation and others
Allahabad High Court · (1979) 05 AHC CK 0024
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 9Limitation Act, 1908 — Section 28Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 9
High Courts02 May 1979Dismissed
Surendra Prakash Vs Banwari Lal
Allahabad High Court · (1979) AWC 440
Transfer of Property Act, 1882 — Section 113
High Courts01 May 1979Dismissed
Vishwambhar Nath Vs Commissioner of Sales Tax
Allahabad High Court · (1980) 45 STC 349
Uttar Pradesh Sales Tax Act, 1948 — Section 9(1)
High Courts01 May 1979Allowed
Nawabzada Mohd. Ishaq Khan Vs The Delhi Iron and Steel Co. Ltd.
Allahabad High Court · AIR 1979 All 366
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 4, Order 3 Rule 4(3), Order 5 Rule 21, Order 9 Rule 13Evidence Act, 1872 — Section 114
High Courts01 May 1979Dismissed
Ghazanfar Rashid Vs Secretary, Board of High School and Intermediate Education, U.P., Allahabad and Others
Allahabad High Court · AIR 1979 All 209 : (1979) AWC 380
Constitution of India, 1950 — Article 226
High Courts30 Apr 1979Allowed
Amar Nath Mehrotra and Another Vs State of U.P. and Others
Allahabad High Court · (1979) AWC 650
Constitution of India, 1950 — Article 226Hindu Womens Right to Property Act, 1937 — Section 3(2), 3(3), 9(3)Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(2)
High Courts30 Apr 1979Dismissed
Anokhey Lal Vs Durga Sahai
Allahabad High Court · (1979) AWC 515
Provincial Small Cause Courts Act, 1887 — Section 25Uttar Pradesh Debt Relief Act, 1977 — Section 22, 28, 36, 36(2)Uttar Pradesh Rural Weaker Section (Moratorium on Recovery of Debts) Act, 1975 — Section 1(3), 10, 2, 2(11), 2(6)
High Courts27 Apr 1979Allowed
Shambhu Dayal Vs State
Allahabad High Court · (1979) ACR 307
Criminal Procedure Code, 1973 (CrPC) — Section 424Penal Code, 1860 (IPC) — Section 409, 68
High Courts27 Apr 1979Dismissed
Gurudutt Vs Amarnath and others
Allahabad High Court · (1979) 04 AHC CK 0042
Limitation Act, 1908 — Article 142, 144Limitation Act, 1963 — Article 64, 65
High Courts27 Apr 1979Allowed
Commissioner of Sales Tax Vs Mukti Nath Singh Ram Lakhan Singh
Allahabad High Court · (1979) 44 STC 381
Uttar Pradesh Sales Tax Act, 1948 — Section 7(3)
High Courts27 Apr 1979
Rais Ahmad Vs State
Allahabad High Court · (1979) ACR 294
Criminal Procedure Code, 1973 (CrPC) — Section 161, 321, 417, 435, 436Penal Code, 1860 (IPC) — Section 147, 307, 308, 333, 336
High Courts26 Apr 1979Allowed
Gopal Krishan Sharma Vs Dr. Mithilesh Kumari Sharma
Allahabad High Court · AIR 1979 All 316
Hindu Marriage Act, 1955 — Section 13(1)