COURT ARCHIVE

Allahabad High Court judgments, 1979

761 judgments · page 39 of 39

High Courts01 Jan 1979Allowed

Hari Prakash Vs Raja Ram Gupta and Others

Allahabad High Court · (1979) AWC 178

Civil Procedure Code, 1908 (CPC) — Order 15 Rule 5Provincial Small Cause Courts Act, 1887 — Section 25