High Courts05 Jan 1979Allowed
Din Dayal Vs Din Dayal
Allahabad High Court · (1979) AWC 317
Civil Procedure Code, 1908 (CPC) — Section 106, 115Presidency Small Cause Courts Act, 1882 — Section 25Transfer of Property Act, 1882 — Section 106
COURT ARCHIVE
Allahabad High Court judgments, 1979
761 judgments · page 38 of 39
High Courts04 Jan 1979Allowed
Allied Products Distributors and Others Vs Arun Kumar and Others
Allahabad High Court · (1979) AWC 251
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 12, 12(1), 12(2), 16
High Courts04 Jan 1979Dismissed
Ch Marghooh Ahmad Vs State of Uttar Pradesh
Allahabad High Court · (1979) 01 AHC CK 0040
Constitution of India, 1950 — Article 226Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(2), 3(8), 5(6)(b)
High Courts04 Jan 1979Allowed
Hasan Imdad and Another Vs Addl. Civil Judge and Others
Allahabad High Court · (1979) AWC 201 : (1979) RD 9
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(2), 49, 4A
High Courts04 Jan 1979Dismissed
Municipal Board Vs Smt. Chandrawati
Allahabad High Court · AIR 1979 All 101
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Uttar Pradesh Municipalities Act, 1916 — Section 326, 326(3)
High Courts03 Jan 1979Allowed
Ram Dhari Ram Vs State of U.P.
Allahabad High Court · (1979) ACR 166
Penal Code, 1860 (IPC) — Section 395, 397
High Courts03 Jan 1979Dismissed
Krishna Chandra Vs State and Others
Allahabad High Court · (1979) AWC 185
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(2), 3(8)
High Courts03 Jan 1979Dismissed
Smt. Dolari Devi Vs U.P. State Electricity Board and Others
Allahabad High Court · (1979) AWC 279
Electricity Act, 1910 — Section 2, 23Uttar Pradesh Government Electrical Undertakings (Dues Recovery) Act, 1958 — Section 4
High Courts03 Jan 1979Allowed
Smt. Bannobi and Others Vs Mst. Afrozzia and Others
Allahabad High Court · AIR 1979 All 124
Specific Relief Act, 1963 — Section 19
High Courts03 Jan 1979Allowed
Abrar Husain Vs Abdul Rahim
Allahabad High Court · (1979) 01 AHC CK 0036
Transfer of Property Act, 1882 — Section 106, 111(g)
High Courts03 Jan 1979Dismissed
Jag Narain and Another Vs Ram Dularay and Another
Allahabad High Court · AIR 1979 All 71
Civil Procedure Code, 1908 (CPC) — Section 100, 101Easements Act, 1882 — Section 15Evidence Act, 1872 — Section 31, 61
High Courts03 Jan 1979Allowed
Ram Shanker Vs Mahatma Gandhi Higher Secondary School, Jonihan and Another
Allahabad High Court · AIR 1979 All 184
Evidence Act, 1872 — Section 91Limitation Act, 1963 — Article 65Specific Relief Act, 1963 — Section 40(2)
High Courts03 Jan 1979Allowed
Maqsood Ali Vs Shamsher Khan
Allahabad High Court · AIR 1979 All 182
Civil Procedure Code, 1908 (CPC) — Order 15 Rule 5
High Courts03 Jan 1979Allowed
Mansab Ali Vs The Addl. District Judge and Others
Allahabad High Court · (1979) AWC 223
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(2), 3(7), 3(8), 5(3)
High Courts02 Jan 1979Allowed
Mulk Raj Kapoor Vs Fifth Addl.District and Sessions Judge, Bareilly and others
Allahabad High Court · (1979) 01 AHC CK 0033
Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a)
High Courts02 Jan 1979Dismissed
Ramphal Singh Vs IVth A.D.J. and Others
Allahabad High Court · (1979) AWC 196
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(2), 4A
High Courts01 Jan 1979Dismissed
Panna Singh Vs State of U.P. and Others
Allahabad High Court · (1979) AWC 252 : (1979) RD 20
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 26(2), 26AUttar Pradesh Land Laws (Amendment) Act, 1969 — Section 27Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 198(1)
High Courts01 Jan 1979Allowed
The University of Allahabad and Others Vs The Civil Judge and Another
Allahabad High Court · (1979) AWC 379
Uttar Pradesh State Universities Act, 1973 — Section 60A, 69Uttar Pradesh State Universities Act, 1973 — Section 60A, 69Uttar Pradesh State Universities Act, 1973 — Section 60A, 69
High Courts01 Jan 1979Disposed Of
Gaya Prasad Vs Prescribed Authority, Kalpi and others
Allahabad High Court · (1979) 01 AHC CK 0030
Constitution of India, 1950 — Article 226Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(2)