High Courts02 Mar 1979Dismissed

Shyam Bahadur Vs State of U.P.

Allahabad High Court · (1979) AWC 309

Prevention of Food Adulteration Act, 1954 — Section 16, 2, 2(1), 7Prevention of Food Adulteration Rules, 1955 — Rule 5Prevention of Food Adulteration Rules, 1955 — Rule 5
High Courts02 Mar 1979Dismissed

Than Singh Vs State and Another

Allahabad High Court · (1979) AWC 322

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 170, 173, 173(7), 190(1)Penal Code, 1860 (IPC) — Section 379Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 170, 173, 173(7), 190(1)
High Courts02 Mar 1979Dismissed

Harnarain Sahu Vs Bechu Lal and Others

Allahabad High Court · (1979) AWC 435

Civil Procedure Code, 1908 (CPC) — Section 47, 48Civil Procedure Code, 1908 (CPC) — Section 47, 48Civil Procedure Code, 1908 (CPC) — Section 47, 48
High Courts01 Mar 1979Allowed

Banwari Lal and Others Vs Tulsi Ram and Others

Allahabad High Court · (1979) AWC 312 : (1979) RD 136

Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 4(2), 5Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 4(2), 5Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 4(2), 5