High Courts01 Mar 1979
Dr. R.S. Agarwal Vs The Municipal Board
Allahabad High Court · (1979) AWC 505
Uttar Pradesh Municipalities Act, 1916 — Section 128 , 128(1) , 131, 141, 141(1)
COURT ARCHIVE
Allahabad High Court judgments, 1979
761 judgments · page 33 of 39
High Courts01 Mar 1979Dismissed
Shri Patit Pawaneshwar Mahadeoji Vs Nagar Mahapalika
Allahabad High Court · (1979) AWC 305
High Courts28 Feb 1979Dismissed
Tota Ram and Others Vs Special Judicial Magistrate and Another
Allahabad High Court · (1979) ACR 258
Criminal Procedure Code, 1973 (CrPC) — Section 195, 195(1), 195(3), 300, 300(6)Penal Code, 1860 (IPC) — Section 109, 172, 173, 174, 175Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 34(1), 34(2)
High Courts28 Feb 1979Dismissed
Shitla Prasad and Another Vs Mata Swaroop and Others
Allahabad High Court · (1979) AWC 575
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2)
High Courts28 Feb 1979Dismissed
Sharif Vs Suresh Chand
Allahabad High Court · (1979) AWC 256
Provincial Small Cause Courts Act, 1887 — Section 17(1)
High Courts28 Feb 1979Dismissed
Algoo and Others Vs Dy. Director of Consolidation and Others
Allahabad High Court · (1979) AWC 299 : (1979) RD 150
High Courts28 Feb 1979Disposed Of
Badri Prasad Vs State
Allahabad High Court · (1979) AWC 297 : (1979) CriLJ 1095
Prevention of Food Adulteration Act, 1954 — Section 16, 2, 7
High Courts28 Feb 1979Disposed Of
Ghanshyam Singh Vs State of Uttar Pradesh
Allahabad High Court · (1979) 02 AHC CK 0026
Constitution of India, 1950 — Article 226Uttar Pradesh Subsidiary Rules — Rule 157A(4)(b)
High Courts28 Feb 1979Allowed
Union of India (UOI) Vs Firm Chhitarmal Ram Dayal and Another
Allahabad High Court · AIR 1979 All 294 : (1979) AWC 350
Railways Act, 1890 — Section 77C
High Courts27 Feb 1979Dismissed
Lalji Maitra Vs Shyam Behari Mehra and Others
Allahabad High Court · AIR 1979 All 379
Evidence Act, 1872 — Section 115Hindu Succession Act, 1956 — Section 14(1), 14(2)
High Courts27 Feb 1979Allowed
Jamuna Narain Verma Vs District Judge (Appellate Authority Urban Land Ceiling) and Others
Allahabad High Court · (1979) AWC 437
Limitation Act, 1963 — Section 5Limitation Act, 1963 — Section 5Limitation Act, 1963 — Section 5
High Courts23 Feb 1979Dismissed
Commissioner of Sales Tax Vs Dharamdas Naresh Chand
Allahabad High Court · (1980) 45 STC 289
Land Acquisition Act, 1894 — Section 10, 18, 9
High Courts22 Feb 1979Dismissed
Triloki Nath and Others Vs Deputy Director of Consolidation and Others
Allahabad High Court · (1979) AWC 357 : (1980) RD 21
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 229B, 5Uttar Pradesh Tenancy Act, 1939 — Section 180, 63Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 240B, 9
High Courts22 Feb 1979Disposed Of
Ram Dayal Harbilas Vs The Commissioner of Sales Tax
Allahabad High Court · AIR 1979 All 267 : (1979) 44 STC 84
Uttar Pradesh Sales Tax Act, 1948 — Section 10, 21, 21(2), 7, 9
High Courts21 Feb 1979Allowed
Mst. Bismillah Begum Vs District Judge and Others
Allahabad High Court · (1979) AWC 367 : (1979) RD 38
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 13, 17(3), 19(2), 20, 20(2)Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 13, 17(3), 19(2), 20, 20(2)Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 13, 17(3), 19(2), 20, 20(2)
High Courts21 Feb 1979Allowed
Gauri Sahai Ghisa Ram Vs Commissioner of Income Tax
Allahabad High Court · (1979) 120 ITR 338 : (1979) 2 TAXMAN 245
Income Tax Act, 1961 — Section 3(4)
High Courts20 Feb 1979Allowed
Gau Din Vs The District Magistrate and Another
Allahabad High Court · (1979) ACR 249
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 504, 506
High Courts20 Feb 1979Disposed Off
Chandra Metal Company Vs Commissioner of Income Tax
Allahabad High Court · (1979) 119 ITR 279
Income Tax Act, 1961 — Section 139(1), 154
High Courts20 Feb 1979Disposed Off
Addl. Commissioner of Income Tax Vs Dalsukhrai Jaidayal
Allahabad High Court · (1979) 117 ITR 466
Income Tax Act, 1961 — Section 37
High Courts20 Feb 1979
Commissioner of Income Tax Vs Co-operative Cane Development Union Ltd.
Allahabad High Court · (1979) 13 CTR 137 : (1979) 118 ITR 770 : (1979) 2 TAXMAN 249
Income Tax Act, 1961 — Section 80P(2)