High Courts07 Feb 1979Dismissed
Municipal Board, Deoria Vs Rai Surendra Nath Sinha and Another
Allahabad High Court · (1979) 02 AHC CK 0023
Civil Procedure Code, 1908 (CPC) — Section 100Uttar Pradesh Public Services (Tribunal) Act, 1976 — Section 6
COURT ARCHIVE
Allahabad High Court judgments, 1979
761 judgments · page 35 of 39
High Courts07 Feb 1979Allowed
Krishna Fine Art Printers Vs Ram Chandra Sharma
Allahabad High Court · (1979) AWC 365
Provincial Small Cause Courts Act, 1887 — Section 25Provincial Small Cause Courts Act, 1887 — Section 25Provincial Small Cause Courts Act, 1887 — Section 25
High Courts06 Feb 1979Allowed
Brij Narain Tewari Vs State of Uttar Pradesh and others
Allahabad High Court · (1979) 02 AHC CK 0027
Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 101, 102, 103, 114Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(2), 5(3)(b)
High Courts05 Feb 1979Allowed
Mohammad Aziz Vs State
Allahabad High Court · (1979) AWC 499
Criminal Procedure Code, 1973 (CrPC) — Section 133, 137, 138
High Courts05 Feb 1979Dismissed
Ahmad Husain Vs Mohammad Nabi and Others
Allahabad High Court · (1979) 02 AHC CK 0021
Transfer of Property Act, 1882 — Section 106Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3
High Courts05 Feb 1979Allowed
Bachaya and Others Vs State of U.P.
Allahabad High Court · (1979) AWC 243
Cattle Trespass Act, 1871 — Section 24Penal Code, 1860 (IPC) — Section 117, 141, 146, 147, 149
High Courts03 Feb 1979
Hari Ram Gupta and Another Vs State of U.P. and Others
Allahabad High Court · (1980) ACR 41
Essential Commodities (Amendment) Act, 1974 — Section 7Essential Commodities Act, 1955 — Section 2, 3, 6A, 6B, 6CUttar Pradesh Sugar and Gur Dealers Licensing Act, 1962 — Section 3
High Courts02 Feb 1979Partly Allowed
Chhotey Lal Pandey and Others Vs State of Uttar Pradesh and Another
Allahabad High Court · AIR 1979 All 135
Constitution of India, 1950 — Article 14, 15, 15(4), 16, 16(4)
High Courts02 Feb 1979Dismissed
Smt. Marium Vs Mohd. Shamsi Alam
Allahabad High Court · AIR 1979 All 257
High Courts02 Feb 1979
Shiv Datt Misra Vs State of U.P. and Another
Allahabad High Court · (1979) ACR 136
Criminal Procedure Code, 1973 (CrPC) — Section 482Motor Vehicles Act, 1939 — Section 46, 47, 48, 54, 57Prevention of Corruption Act, 1988 — Section 5(1)
High Courts31 Jan 1979Dismissed
Sukh Lal Vs Dr. Brij Basi Lal and Others
Allahabad High Court · (1979) AWC 306
Criminal Procedure Code, 1973 (CrPC) — Section 133, 135, 137, 138, 140(2)Criminal Procedure Code, 1973 (CrPC) — Section 133, 135, 137, 138, 140(2)Criminal Procedure Code, 1973 (CrPC) — Section 133, 135, 137, 138, 140(2)
High Courts31 Jan 1979Dismissed
Sohan Lal Vs Hodal Singh and Others
Allahabad High Court · AIR 1979 All 230 : (1979) AWC 179
Civil Procedure Code, 1908 (CPC) — Order 15 Rule 5Provincial Small Cause Courts Act, 1887 — Section 25
High Courts31 Jan 1979Allowed
Jai Bhagwan Vs Dharam Vir
Allahabad High Court · (1979) 01 AHC CK 0038
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 39, 40
High Courts31 Jan 1979Dismissed
Farooq and Others Vs Moti Lal and Others
Allahabad High Court · AIR 1980 All 298
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2), Order 22 Rule 9, 107
High Courts29 Jan 1979Dismissed
D.S. Chauhan Vs Superintendent, Entertainment Tax Department and Others
Allahabad High Court · (1980) AWC 152
Uttar Pradesh Entertainments and Betting Tax Act, 1979 — Section 280, 4(2)Uttar Pradesh Entertainments and Betting Tax Rules, 1981 — Rule 16
High Courts29 Jan 1979Dismissed
Victoria High School Association, Agra Vs Krishna Kant Sharma
Allahabad High Court · (1979) 01 AHC CK 0037
Uttar Pradesh Intermediate Education Act, 1921 — Section 16G(3)Uttar Pradesh Intermediate Education Regulations, 1921 — Chapter 111, 11, 24, 25
High Courts29 Jan 1979Dismissed
Prabhu Singh Vs Dy. D.C.
Allahabad High Court · (1979) AWC 265 : (1979) RD 158
Uttar Pradesh Tenancy Act, 1939 — Section 180Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 18
High Courts29 Jan 1979
Sripat Sahai and Others Vs Ganpat Sahai and Another
Allahabad High Court · (1979) ACR 175
Criminal Procedure Code, 1973 (CrPC) — Section 200, 203Penal Code, 1860 (IPC) — Section 109, 218Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 229B
High Courts24 Jan 1979Allowed
Jamboo Parasad Jain Vs Smt. Malti Prabha and Another
Allahabad High Court · AIR 1979 All 260
Hindu Marriage (Amendment) Act, 1956 — Section 12, 15Marriage Laws (Amendment) Act, 1976 — Section 39
High Courts23 Jan 1979Dismissed
Ram Jatan and Others Vs State
Allahabad High Court · (1979) ACR 105
Penal Code, 1860 (IPC) — Section 147, 148, 149, 299, 300