High Courts27 Jul 1977Disposed Off
Central Food Storage Vs Commissioner ofSales Tax
Allahabad High Court · (1977) 40 STC 529
Central Sales Tax Act, 1956 — Section 8
COURT ARCHIVE
Allahabad High Court judgments, 1977
562 judgments · page 15 of 29
High Courts27 Jul 1977
GYAN DEO SHARMA and Others Vs STATE OF U.P. and Another
Allahabad High Court · (1977) 6 CTR 240
High Courts27 Jul 1977
Jhansi Sahkari Kraya Vikraya Samiti Vs Commissioner of Sales Tax
Allahabad High Court · (1978) 42 STC 454
Limitation Act, 1963 — Section 5
High Courts27 Jul 1977
JHANSI SAHKARI KRAY VIKRAY SAMITI Vs COMMISSIONER OF SALES TAX.
Allahabad High Court · (1978) 7 CTR 117
Limitation Act, 1963 — Section 5
High Courts27 Jul 1977
CENTRAL FOOD STORAGE Vs COMMISSIONER OF SALES TAX.
Allahabad High Court · (1977) 6 CTR 242(1)
Central Sales Tax Act, 1956 — Section 8
High Courts26 Jul 1977Dismissed
U.P. State Vs Ram Nath Jaidka and Others
Allahabad High Court · (1978) ACJ 195
High Courts26 Jul 1977Dismissed
Swami Din and others Vs State of Uttar Pradesh and others
Allahabad High Court · (1977) 07 AHC CK 0023
Constitution of India, 1950 — Article 226Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 4(2), 44, 4A(1), 52
High Courts25 Jul 1977Dismissed
Sri Niwas Shukla Vs Dinesh Bal Dubey
Allahabad High Court · (1978) AWC 63
Civil Procedure Code, 1908 (CPC) — Section 100Criminal Procedure Code, 1973 (CrPC) — Section 253(1)Evidence Act, 1872 — Section 40, 41, 42, 43
High Courts25 Jul 1977
COMMISSIONER OF SALES TAX Vs NANAK CHAND and CO.
Allahabad High Court · (1977) 6 CTR 249
High Courts25 Jul 1977
Ram Chandra Vs State of Uttar Pradesh
Allahabad High Court · (1977) AWC 485 : (1977) CriLJ 1783
Criminal Procedure Code, 1973 (CrPC) — Section 112, 151, 167, 309, 344Penal Code, 1860 (IPC) — Section 223
High Courts24 Jul 1977
State of U.P. Vs Raj Bahadur and Others
Allahabad High Court · (1977) ACR 160
Criminal Procedure Code, 1973 (CrPC) — Section 207A, 209, 227, 251APenal Code, 1860 (IPC) — Section 395, 412
High Courts21 Jul 1977Partly Allowed
Mokha Singh Vs State of U.P. and Others
Allahabad High Court · (1977) AWC 594
Uttar Pradesh Sugarcane (Regulation of Supply and Purchase) Act, 1953 — Section 17(4), 18
High Courts21 Jul 1977Allowed
Debi Prasad Vs Jia Lal and Others
Allahabad High Court · (1978) AWC 118
Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3(1), 7CUttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3(1), 7CUttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3(1), 7C
High Courts21 Jul 1977Allowed
Jagdish Prasad Gupta and Another Vs Sankta Prasad
Allahabad High Court · (1978) AWC 116
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 227Specific Relief Act, 1963 — Section 6
High Courts20 Jul 1977
U.P. State Road Corporation Vs State of U.P. and Others
Allahabad High Court · (1978) 2 LLJ 340
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 11A
High Courts20 Jul 1977Allowed
Rameshwar Singh Vs State of Uttar Pradesh and Others
Allahabad High Court · (1978) AWC 11
Uttar Pradesh Panchayat Raj Act, 1947 — Section 5B, 95, 95(1)
High Courts20 Jul 1977Partly Allowed
Hausila Bux Singh Vs State of U.P. and Another
Allahabad High Court · AIR 1977 All 474 : (1977) CriLJ 84
Land Acquisition Act, 1894 — Section 5A, 5A(2)
High Courts19 Jul 1977Partly Allowed
Committee of Management, Colvin Taluqdars'' College and Others Vs Chandra Mohan Asthana and Others
Allahabad High Court · AIR 1978 All 93
Constitution of India, 1950 — Article 226Uttar Pradesh Intermediate Education Act, 1921 — Section 16A, 16D
High Courts19 Jul 1977
Poysha Industrial Co. Ltd. Vs Commissioner ofSales Tax
Allahabad High Court · (1977) 40 STC 455
Central Sales Tax Act, 1956 — Section 6, 8, 9
High Courts19 Jul 1977
POYSHA INDUSTRIAL CO. LTD. Vs COMMISSIONER OF SALES TAX.
Allahabad High Court · (1977) 6 CTR 229
Central Sales Tax Act, 1956 — Section 6, 8, 9