High Courts06 Jul 1977Allowed
Prem Prakash Gupta Vs Union of India (UOI) and Another
Allahabad High Court · AIR 1977 All 482
Constitution of India, 1950 — Article 141Railways Act, 1890 — Section 77, 78B
COURT ARCHIVE
Allahabad High Court judgments, 1977
562 judgments · page 17 of 29
High Courts05 Jul 1977Allowed
Mohan Lal alias Mohan Singh Vs Joint Director of Consolidation and Others
Allahabad High Court · (1977) AWC 494
Uttar Pradesh Land Reforms (Supplementary) Act, 1952 — Section 3Uttar Pradesh Land Revenue Act, 1901 — Section 28, 33Uttar Pradesh Tenancy (Amendment) Act, 1947 — Section 27(1), 27(3)
High Courts05 Jul 1977Allowed
Rajendra Pal and others Vs State of Uttar Pradesh and another
Allahabad High Court · (1977) 07 AHC CK 0029
Constitution of India, 1950 — Article 226Motor Vehicles Taxation Act, 1935 — Article 5
High Courts05 Jul 1977Allowed
Dhani Ram and Others Vs Dy. Director of Consolidation and Others
Allahabad High Court · AIR 1977 All 491 : (1977) AWC 668
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 9
High Courts21 Jun 1977Dismissed
RAZA TEXTILES LTD. Vs ADDL. JUDGE (REVISIONS) SALES TAX and Another
Allahabad High Court · (1977) 6 CTR 238
Constitution of India, 1950 — Article 226
High Courts09 Jun 1977
State of Uttar Pradesh Vs Swami Dayal
Allahabad High Court · (1978) CriLJ 245
Prevention of Food Adulteration Act, 1954 — Section 16, 2, 7
High Courts03 Jun 1977Dismissed
A.B. Shorawal Vs L.K. Advani, Minister for Information and Broadcasting and Others
Allahabad High Court · AIR 1977 All 426
Constitution of India, 1950 — Article 226, 329Representation of the People Act, 1951 — Section 100, 100(1), 105, 170, 80
High Courts31 May 1977Allowed
Maiku Vs The State
Allahabad High Court · (1977) CriLJ 1461
Criminal Procedure Code, 1973 (CrPC) — Section 439
High Courts31 May 1977
Mohd. Hafiz Vs State and Others
Allahabad High Court · (1977) CriLJ 1458
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 395, 396, 397
High Courts20 May 1977Dismissed
Azharuddin Vs Syed Zahid Husain
Allahabad High Court · AIR 1977 All 435 : (1977) AWC 715
Evidence Act, 1872 — Section 114Transfer of Property Act, 1882 — Section 108Uttar Pradesh Nagar Mahapalika Act, 1959 — Section 516
High Courts20 May 1977Allowed
Ram Bilas Tewari Vs Smt. Shiv Rani and Others
Allahabad High Court · AIR 1977 All 437 : (1978) AWC 168
Partition Act, 1893 — Section 4(1)Transfer of Property Act, 1882 — Section 44
High Courts20 May 1977Allowed
Balraj Suri and another Vs City Board, Mussoorie
Allahabad High Court · (1977) 05 AHC CK 0022
Constitution of India, 1950 — Article 226Uttar Pradesh Municipalities Act, 1916 — Section 293, 298
High Courts20 May 1977Allowed
Ghasi Ram Vs State of U.P. and Others
Allahabad High Court · AIR 1978 All 9 : (1977) AWC 402
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 4A
High Courts20 May 1977Dismissed
Abdul Shakoor Vs Seth Champalal
Allahabad High Court · (1977) 05 AHC CK 0017
Evidence Act, 1872 — Section 61Transfer of Property Act, 1882 — Section 116Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3(1)(c)
High Courts20 May 1977Allowed
Jagannath Vs District Judge, Mathura and Others
Allahabad High Court · AIR 1977 All 439
Transfer of Property Act, 1882 — Section 105
High Courts20 May 1977Dismissed
R.M. Gupta Vs II Additional District Judge, Lucknow and Others
Allahabad High Court · AIR 1977 All 431
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 2, 21, 21(1)
High Courts20 May 1977Dismissed
Noor Khan Vs Board of Revenue and Others
Allahabad High Court · (1977) AWC 394
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 27(1), 27(2), 4(2), 49Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 176
High Courts19 May 1977Dismissed
Ram Deo Singh Vs Executive Engineer, P.W.D. and Others
Allahabad High Court · AIR 1977 All 527
Constitution of India, 1950 — Article 226Northern India Ferries Act, 1878 — Section 12, 8
High Courts19 May 1977Dismissed
Munnu Lal Vs Nagar Mahapalika and Others
Allahabad High Court · AIR 1978 All 11 : (1977) AWC 428
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 4
High Courts19 May 1977Disposed Of
Commissioner of Wealth-tax Vs Laxmipat Singhania
Allahabad High Court · (1978) 111 ITR 272
Wealth Tax (Amendment) Rules, 1967 — Rule 1C, 1DWealth Tax Act, 1957 — Section 46(3)