High Courts18 Jul 1977Dismissed
Mohd Akbar Husain Vs District Judge, Allahabad and others
Allahabad High Court · (1977) 07 AHC CK 0028
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 14, 16, 18
COURT ARCHIVE
Allahabad High Court judgments, 1977
562 judgments · page 16 of 29
High Courts18 Jul 1977Dismissed
Mohammad Akbar Husain Vs District Judge and Others
Allahabad High Court · (1977) AWC 435
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 11, 12, 13, 14, 15
High Courts15 Jul 1977Allowed
Ram Bahadur Vs State
Allahabad High Court · (1977) AWC 430 : (1977) CriLJ 1788
Criminal Procedure Code, 1973 (CrPC) — Section 161, 162Penal Code, 1860 (IPC) — Section 302
High Courts15 Jul 1977Disposed Of
M/S. ANAND SARAN ANUP SARAN Vs COMMISSIONER OF SALES TAX.
Allahabad High Court · (1977) 6 CTR 222
High Courts15 Jul 1977Allowed
Abdul Latif Khan Vs North Eastern Railway
Allahabad High Court · (1977) ACJ 397
Railway Protection Force Act, 1957 — Section 10, 3(7)Railways Act, 1890 — Section 148(1), 3, 3(7)Workmens Compensation Act, 1923 — Section 10, 2, 2(1), 22
High Courts15 Jul 1977Allowed
Sarvadaman Rai Vs Dalganjan Rai and Others
Allahabad High Court · (1977) AWC 412
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48
High Courts13 Jul 1977Dismissed
Murari Lal and Others Vs Deputy Director of Consolidation and Others
Allahabad High Court · (1978) AWC 13
Constitution of India, 1950 — Article 226Hindu Minority and Guardianship Act, 1956 — Section 11Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 11, 9
High Courts13 Jul 1977
Nagar Mahapalika, Lucknow Vs P. Gurnani and Another
Allahabad High Court · (1978) ACR 1
Criminal Procedure Code, 1973 (CrPC) — Section 360, 401Prevention of Food Adulteration Act, 1954 — Section 16, 2, 20AA, 4, 6Probation of Offenders Act, 1958 — Section 4
High Courts12 Jul 1977Dismissed
Babu Lal and Others Vs State of U.P. and Others
Allahabad High Court · AIR 1977 All 464
Land Acquisition Act, 1894 — Section 17(1), 17(1A)
High Courts11 Jul 1977Dismissed
Mashkoor Hasan Khan and Others Vs Zila Parishad
Allahabad High Court · (1977) AWC 640
High Courts11 Jul 1977Allowed
Parsuram and others Vs Radhey Shyam and others
Allahabad High Court · (1977) 07 AHC CK 0026
Criminal Procedure Code, 1898 (CrPC) — Section 200, 208Criminal Procedure Code, 1973 (CrPC) — Section 209, 482, 484(2)Penal Code, 1860 (IPC) — Section 395
High Courts11 Jul 1977Allowed
Ganga Prasad and Others Vs Ram Saran and Others
Allahabad High Court · AIR 1978 All 43 : (1977) AWC 457
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 101, Order 21 Rule 103, 115
High Courts08 Jul 1977Dismissed
State of Uttar Pradesh and Another Vs Kunwar Narain Singh and Another
Allahabad High Court · (1977) AWC 405
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Amendment Act, 1974 — Section 2, 3
High Courts08 Jul 1977Dismissed
State of U.P. and Another Vs Kunwar Trivikram Narain Singh and Another
Allahabad High Court · AIR 1977 All 419
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 3, 31
High Courts08 Jul 1977Dismissed
Asharfi Lal and Another Vs The Board of Revenue and Others
Allahabad High Court · (1977) AWC 454
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 145United Provinces Tenancy (Amendment) Act, 1947 — Section 27(3)
High Courts07 Jul 1977Dismissed
Jangali Singh Vs The Sub-Divisional Officer and Another
Allahabad High Court · (1977) AWC 497
Constitution of India, 1950 — Article 226, 311, 311(2)Government of India Act, 1935 — Section 240(3)Uttar Pradesh Panchayat Raj Act, 1947 — Section 95, 95(1)
High Courts07 Jul 1977Allowed
Pramod Kumar Tiwari Vs Badri Narain Pandey and Others
Allahabad High Court · AIR 1977 All 479 : (1977) AWC 426
Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 14
High Courts06 Jul 1977Dismissed
Gyasi Ram Vs Ram Chandra Singh
Allahabad High Court · AIR 1978 All 376
Transfer of Property Act, 1882 — Section 106, 107, 111Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3, 3(1)Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 29A
High Courts06 Jul 1977Dismissed
Brij Mohan Das Goyal Vs Nidhi Bai and others
Allahabad High Court · (1977) 07 AHC CK 0025
Civil Procedure Code, 1908 (CPC) — Section 100, 9Transfer of Property Act, 1882 — Section 106
High Courts06 Jul 1977Dismissed
Jayata Prasad Singh Vs Dy. Director of Consolidation, Varanasi and Others
Allahabad High Court · AIR 1977 All 467
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48