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COURT ARCHIVE

Allahabad High Court judgments, 1977

562 judgments · page 14 of 29

High Courts02 Aug 1977Dismissed

Abdul Sami Vs Mohammad Ashfaq and Others

Allahabad High Court · (1978) AWC 173

Transfer of Property Act, 1882 — Section 106Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 7B, 7CTransfer of Property Act, 1882 — Section 106
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High Courts02 Aug 1977Dismissed

S.D. Saigal Vs Smt. Vidya Vijan

Allahabad High Court · AIR 1978 All 82

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 5Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 39
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High Courts01 Aug 1977Dismissed

Smt. Chhedana Vs Mast Ram Singh

Allahabad High Court · (1978) AWC 81

Specific Relief Act, 1963 — Section 13Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 134, 137
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High Courts01 Aug 1977Dismissed

Ram Bahadur Khare Vs Madhuri Khare

Allahabad High Court · (1977) 08 AHC CK 0033

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9Evidence Act, 1872 — Section 101, 102, 68Succession Act, 1925 — Section 276, 63
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High Courts29 Jul 1977Dismissed

Roop Kishore Seth Vs State of U.P.

Allahabad High Court · (1978) AWC 162

Hindu Succession Act, 1956 — Section 29Limitation Act, 1908 — Article 73Limitation Act, 1963 — Article 112, 149, 35, 9
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