High Courts19 Aug 1977Dismissed

Jagdishwar Sahai Vs Surjan Singh Pal

Allahabad High Court · AIR 1977 All 554 : (1977) AWC 503

Civil Procedure Code, 1908 (CPC) — Section 10, 2(2)Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20, 43, 43(2)
High Courts18 Aug 1977Dismissed

Devendra Nath Vs IV Additional District Judge and Others

Allahabad High Court · (1977) AWC 577

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 41 Rule 20, Order 9 Rule 13, Order 9 Rule 7, 151Motor Vehicles Act, 1939 — Section 57Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3
High Courts18 Aug 1977Dismissed

Smt. Malti Singh Vs State of U.P. and Others

Allahabad High Court · AIR 1978 All 273

Constitution of India, 1950 — Article 13(2), 19(1), 31A, 31CLand Acquisition Act, 1894 — Section 17(1A)Uttar Pradesh Land Acquisition (Amendment) Act, 1966 — Section 55
High Courts11 Aug 1977Dismissed

Smt. Sukha Vs Union of India (UOI) and Another

Allahabad High Court · (1978) AWC 275

Civil Procedure Code, 1908 (CPC) — Section 9National Highways Act, 1956 — Section 5Uttar Pradesh Government Premises (Rent Recovery and Eviction) Act, 1952 — Section 10