High Courts25 Aug 1977Dismissed

Om Prakash Vs The State

Allahabad High Court · (1977) 08 AHC CK 0056

Arms Act, 1959 — Section 25Penal Code, 1860 (IPC) — Section 392, 394, 397
High Courts25 Aug 1977Dismissed

Om Prakash Vs State

Allahabad High Court · (1978) AWC 286

Arms Act, 1959 — Section 25Penal Code, 1860 (IPC) — Section 392, 394, 397Arms Act, 1959 — Section 25
High Courts25 Aug 1977Allowed

Smt. Shanti Devi Vs Dr. Atma Dev Sharma and Others

Allahabad High Court · (1977) AWC 581

Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 7, 7CUttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21, 21(1), 22, 3
High Courts24 Aug 1977Dismissed

Uma Shankar Dixit Vs State of U.P. and Others

Allahabad High Court · AIR 1978 All 194

Land Acquisition Act, 1894 — Section 16Transfer of Property Act, 1882 — Section 111Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21
High Courts22 Aug 1977Disposed Of

Jia Lal Vs Addl. District Judge, kanpur and others

Allahabad High Court · (1977) 08 AHC CK 0031

Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Rules, 1972 — Rule 16(f)