High Courts03 May 1977Allowed
Har Prasad Singh and others Vs Ram Swarup and others
Allahabad High Court · (1977) 05 AHC CK 0024
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(5), Order 9 Rule 9Limitation Act, 1963 — Section 21
COURT ARCHIVE
Allahabad High Court judgments, 1977
562 judgments · page 19 of 29
High Courts02 May 1977Dismissed
U.P. State Electricity Board Vs Smt. Lakshmi Devi Sehgal and Another
Allahabad High Court · AIR 1977 All 499
Constitution of India, 1950 — Article 226Contract Act, 1872 — Section 23Electricity (Supply) Act, 1948 — Section 2(7)
High Courts29 Apr 1977Dismissed
Udai Bir Singh Vs The District Assistant Registrar, Co-operative Societies, Etah and Others
Allahabad High Court · AIR 1977 All 395
High Courts29 Apr 1977Allowed
Seth Banarsi Das Gupta Vs Income Tax Officer
Allahabad High Court · (1977) 108 ITR 377
High Courts29 Apr 1977
Sital Prasad Vs Afsari Begum
Allahabad High Court · (1977) ACJ 486
Motor Vehicles Act, 1939 — Section 108, 94, 95, 95(1), 96Workmens Compensation Act, 1923 — Section 12, 12(1), 12(2), 13, 14Workmens Compensation Rules, 1924 — Rule 8
High Courts28 Apr 1977Partly Allowed
Katra Education Society Vs Income Tax Officer, "A" Ward
Allahabad High Court · (1978) 111 ITR 420
Income Tax Act, 1961 — Section 10(22)
High Courts28 Apr 1977
Bankey Behari Vs Gopal Das
Allahabad High Court · (1977) AWC 321
Civil Procedure Code, 1908 (CPC) — Order 15 Rule 5, Order 8 Rule 1General (Civil) Rules, 1957 — Rule 275Presidency Small Cause Courts Act, 1882 — Section 25
High Courts27 Apr 1977Dismissed
Shyam Singh Negi Vs The District Judge and Others
Allahabad High Court · (1977) AWC 380
Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 12(3), 21(1)
High Courts27 Apr 1977Dismissed
Smt. Shyam Kumari and Others Vs Ejaz Ahmad Ansari
Allahabad High Court · AIR 1977 All 376 : (1977) AWC 385
Contract Act, 1872 — Section 56Transfer of Property Act, 1882 — Section 108
High Courts26 Apr 1977Disposed Of
BALDEO SAHAI ISHWAR CHAND Vs COMMISSIONER OF SALES TAX.
Allahabad High Court · (1977) 6 CTR 211
High Courts26 Apr 1977Disposed Of
Baldeo Sahai Ishwar Chand Vs Commissioner of Sales Tax
Allahabad High Court · (1977) 40 STC 448
Uttar Pradesh Sales Tax Act, 1948 — Section 2(c)
High Courts26 Apr 1977Dismissed
Sudama Prasad Gupta Vs State and Others
Allahabad High Court · (1977) AWC 367
Uttar Pradesh Co-operative Societies Act, 1965 — Section 132(1), 134, 134(1)Uttar Pradesh Co-operative Societies Rules, 1968 — Rule 115Uttar Pradesh General Clauses Act, 1904 — Section 24, 6
High Courts22 Apr 1977Allowed
Brijendra Bahadur Vs Commissioner of Income Tax
Allahabad High Court · (1988) 113 ITR 848 : (1978) 113 ITR 848
High Courts22 Apr 1977
M/S. ASHOK STORES Vs COMMISSIONER OF SALES TAX.
Allahabad High Court · (1977) 6 CTR 172
High Courts22 Apr 1977Allowed
Beni Madho Misra Vs Budha Dev Bazaz and Others
Allahabad High Court · (1977) AWC 396
Civil Procedure Code, 1908 (CPC) — Section 115Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 7CUttar Pradesh Civil Laws (Amendment) Act, 1973 — Section 1(3), 2
High Courts21 Apr 1977Dismissed
Kaptan Singh Vs Kalyan Singh and others
Allahabad High Court · (1977) 04 AHC CK 0030
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 24Uttar Pradesh Consolidation of Holdings Rules, 1954 — Rule 55, 57(1)
High Courts21 Apr 1977
M/S. GANGA PRASAD and Others Vs MUNICIPAL BOARD and Another
Allahabad High Court · (1977) 6 CTR 157
Constitution of India, 1950 — Article 226
High Courts20 Apr 1977Dismissed
COMMISSIONER OF Income Tax Vs RAJ NARAYAN TEWARI.
Allahabad High Court · (1978) 113 ITR 163
Income Tax Act, 1961 — Section 142, 143, 144, 146, 185
High Courts20 Apr 1977Allowed
Raj Rani and others Vs Yad Ram and others
Allahabad High Court · (1977) 04 AHC CK 0031
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21, 3
High Courts20 Apr 1977
Smt. Ram Peary and Others Vs Gauri and Others
Allahabad High Court · AIR 1978 All 318
Specific Relief Act, 1963 — Section 19Transfer of Property Act, 1882 — Section 52