High Courts08 Apr 1977Disposed Of
K.D. Pandey Vs Commissioner of Wealth-tax
Allahabad High Court · (1977) 108 ITR 214
Partnership Act, 1932 — Section 14
COURT ARCHIVE
Allahabad High Court judgments, 1977
562 judgments · page 21 of 29
High Courts08 Apr 1977
Shyam Lal and Others Vs The State
Allahabad High Court · (1977) CriLJ 1465
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323
High Courts07 Apr 1977Dismissed
Abdul Rahman Vs Rameshwar Prasad and Others
Allahabad High Court · AIR 1977 All 470
Evidence Act, 1872 — Section 65, 66
High Courts07 Apr 1977
Gur Bux Singh and Another Vs State
Allahabad High Court · (1977) AWC 420 : (1977) CriLJ 1226
Evidence Act, 1872 — Section 114
High Courts07 Apr 1977
Satya Narain Vs The State
Allahabad High Court · (1977) AWC 657 : (1977) CriLJ 1626
Criminal Procedure Code, 1973 (CrPC) — Section 87, 88Penal Code, 1860 (IPC) — Section 302, 307, 323, 34, 342
High Courts06 Apr 1977Dismissed
Iqbal Singh and Others Vs Ram Narain and Others
Allahabad High Court · AIR 1977 All 352
Arbitration Act, 1940 — Section 20Partnership Act, 1932 — Section 69(3)
High Courts06 Apr 1977Dismissed
Jhau Lal and Others Vs Nagar Mahapalika, Lucknow and Others
Allahabad High Court · AIR 1977 All 504
Land Acquisition (Amendment and Validation) Act, 1967 — Section 360, 360(2), 363, 4(2), 4(4)Uttar Pradesh Nagar Mahapalika Act, 1959 — Section 350(1), 350(1A)
High Courts06 Apr 1977
Ramji Mal Govind Ram Vs Commissioner, Sales Tax
Allahabad High Court · (1977) 40 STC 200
High Courts06 Apr 1977
M/S. RAMJI MAL GOVIND RAM Vs COMMISSIONER OF SALES TAX.
Allahabad High Court · (1977) 6 CTR 166
High Courts05 Apr 1977Allowed
Similesh Kumar Vs Gaon Sabha Uskar Ghaziapur and Others
Allahabad High Court · AIR 1977 All 360 : (1977) AWC 259 : (1977) RD 408
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 49, 9Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 198, 198(2), 198(4)
High Courts05 Apr 1977Dismissed
Lala Laxmipat Singhania Vs Commissioner of Income Tax and Others
Allahabad High Court · (1977) 110 ITR 289
Income Tax Act, 1961 — Section 154, 2(40), 214
High Courts05 Apr 1977Dismissed
Vineet Kumar Vs Smt. Bhagwandei
Allahabad High Court · AIR 1977 All 403
Arbitration Act, 1940 — Section 14, 17, 32, 33
High Courts04 Apr 1977Dismissed
Newspapers Ltd. Vs Ratna Shankar Prasad
Allahabad High Court · AIR 1977 All 356
Copyright Act, 1957 — Section 22, 3, 5(2), 79(5)
High Courts01 Apr 1977Dismissed
Smt. Lakshmi Devi Vs Smt. Kala Devi and Others
Allahabad High Court · AIR 1977 All 509
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 63Evidence Act, 1872 — Section 115
High Courts31 Mar 1977Dismissed
Hari Shanker Vs Shree Durga Devi and Another
Allahabad High Court · (1977) AWC 375
Specific Relief Act, 1963 — Section 42Transfer of Property Act, 1882 — Section 41Registration Act, 1908 — Section 17(1), 17(2)
High Courts31 Mar 1977Disposed Off
COMMISSIONER OF SALES TAX Vs M/S. POPULAR PHOTO COMPANY.
Allahabad High Court · (1977) 6 CTR 175
High Courts31 Mar 1977Dismissed
Commissioner, Sales Tax Vs Popular Photo Company
Allahabad High Court · (1977) 40 STC 171
Uttar Pradesh Sales Tax Act, 1948 — Section 11(3)
High Courts31 Mar 1977Dismissed
Hari Shankar Vs Durga Devi and Another
Allahabad High Court · AIR 1977 All 455
Registration Act, 1908 — Section 17, 17(2)
High Courts31 Mar 1977
Atma Ram Vs State
Allahabad High Court · (1977) ACR 431
Criminal Procedure Code, 1973 (CrPC) — Section 151, 82, 83Penal Code, 1860 (IPC) — Section 302, 307, 34, 364, 366
High Courts30 Mar 1977Dismissed
Jai Ram Dubey Vs Shri Prakash Singh
Allahabad High Court · (1977) ACR 327
Criminal Law (Amendment) Act, 1952 — Section 7Criminal Procedure Code, 1973 (CrPC) — Section 230, 235Penal Code, 1860 (IPC) — Section 220, 342