High Courts24 Mar 1977Dismissed
Ratan Udyog Vs Income Tax Officer and Another
Allahabad High Court · (1977) 109 ITR 1
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 185, 40A(3)
COURT ARCHIVE
Allahabad High Court judgments, 1977
562 judgments · page 23 of 29
High Courts24 Mar 1977
RATAN UDYOG Vs INCOME TAX OFFICER.
Allahabad High Court · (1977) 6 CTR 134(1)
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 184, 185, 256, 28, 37
High Courts24 Mar 1977
COMMISSIONER OF SALES TAX Vs M/S. RADHEY SHYAM PRASHARI.
Allahabad High Court · (1977) 6 CTR 129
High Courts24 Mar 1977
L. Deep Chandra Vs Lala Raghuraj Swarup and Others
Allahabad High Court · AIR 1977 All 370
Constitution of India, 1950 — Article 133, 141Uttar Pradesh Tenancy Act, 1939 — Section 175, 180, 47(1), 47(4)
High Courts23 Mar 1977Dismissed
Hirday Ram Vs Harbhajan Singh Kochar
Allahabad High Court · (1977) AWC 355
Uttar Pradesh Municipalities Act, 1916 — Section 148, 148(1), 148(2)Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 2(2), 24(2), 29(3)
High Courts23 Mar 1977Dismissed
Vishawa Nath Vs Smt. Maharaji and Another
Allahabad High Court · (1977) AWC 345
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22, Order 9 Rule 13, Order 9 Rule 9, 115Limitation Act, 1963 — Section 3, 5
High Courts23 Mar 1977Dismissed
Vishwa Nath Vs Smt. Maharaji and Another
Allahabad High Court · AIR 1977 All 459
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22(1), Order 9 Rule 13, Order 9 Rule 9Limitation Act, 1963 — Section 5
High Courts23 Mar 1977Dismissed
MANNI LAL KEDIA Vs COMMISSIONER OF INCOME TAX and Another
Allahabad High Court · (1978) 7 CTR 294
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 154, 155
High Courts23 Mar 1977Dismissed
Bhuneshwar Prasad Vs Deputy Director of Education and Others
Allahabad High Court · AIR 1977 All 413
Constitution of India, 1950 — Article 226Uttar Pradesh Intermediate Education Act, 1921 — Section 15
High Courts22 Mar 1977Allowed
State Electricity Board, U.P. Banda Vs Prakash Talkies
Allahabad High Court · AIR 1977 All 460
Electricity Act, 1910 — Section 24, 24(1), 24(2)
High Courts22 Mar 1977Dismissed
R.K.Gupta Vs State of Uttar Pradesh
Allahabad High Court · (1977) 03 AHC CK 0029
Constitution of India, 1950 — Article 311
High Courts15 Mar 1977Partly Allowed
Chandra Deo Pandey and Another Vs Sheo Das Pandey and Others
Allahabad High Court · AIR 1977 All 319 : (1977) AWC 217
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 4Evidence Act, 1872 — Section 114, 74
High Courts14 Mar 1977
Sohan Lal Burman Vs State of Uttar Pradesh and Others
Allahabad High Court · (1977) AWC 210 : (1977) CriLJ 1322
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 107, 111, 145, 146, 397
High Courts14 Mar 1977
Babulal Jiwanram and Co. Vs Commissioner of Wealth Tax
Allahabad High Court · (1977) 110 ITR 122
Wealth Tax Act, 1957 — Section 18(2A)
High Courts10 Mar 1977Dismissed
Gopi Krishna Tewari Vs State of U.P. and Others
Allahabad High Court · (1977) ACR 241
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146, 482
High Courts09 Mar 1977
Commandant 508 Army Base Workshop Vs P.B. Reddy and Another
Allahabad High Court · (1977) ACR 169
Penal Code, 1860 (IPC) — Section 378, 379
High Courts08 Mar 1977Dismissed
Ram Lubhaya Vohra Vs State of U.P.
Allahabad High Court · (1977) ACR 168
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 514(5), 561A
High Courts08 Mar 1977Dismissed
Rajpat and Others Vs Jagannath Misra and Another
Allahabad High Court · AIR 1977 All 558
Civil Procedure Code, 1908 (CPC) — Section 100, 101
High Courts08 Mar 1977
Badsah Khan Vs State
Allahabad High Court · (1977) ACR 330
Penal Code, 1860 (IPC) — Section 379
High Courts04 Mar 1977Allowed
Naresh Chand Agrawal Vs Om Prakash Agrawal and Another
Allahabad High Court · AIR 1977 All 416 : (1977) AWC 383
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 11