High Courts22 Feb 1977Allowed
Maqsood Mohammad Vs The State of Uttar Pradesh and Another
Allahabad High Court · (1978) 41 STC 324
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Allahabad High Court judgments, 1977
562 judgments · page 25 of 29
High Courts22 Feb 1977Dismissed
Madari Lal Vs State and others
Allahabad High Court · (1977) 02 AHC CK 0029
Prevention of Food Adulteration Act, 1954 — Section 16, 7
High Courts22 Feb 1977
M/S. MAQSOOD MOHAMMAD Vs STATE OF UTTAR PRADESH and Another
Allahabad High Court · (1977) 6 CTR 124
Constitution of India, 1950 — Article 226
High Courts22 Feb 1977
Kedar Vs State
Allahabad High Court · (1977) AWC 205 : (1977) CriLJ 1230
Criminal Procedure Code, 1973 (CrPC) — Section 167, 209, 309, 439
High Courts21 Feb 1977Dismissed
Sardar Trilok Singh and Others Vs Satya Deo Tripathi
Allahabad High Court · (1977) ACR 191
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 204, 204(1), 209Penal Code, 1860 (IPC) — Section 102B, 395, 420, 467, 468
High Courts21 Feb 1977Allowed
Ram Autar and Another Vs The State of U.P. and Others
Allahabad High Court · (1977) AWC 688
Constitution of India, 1950 — Article 226Railway Property (Unlawful Possession) Act, 1966 — Section 3
High Courts21 Feb 1977
Ram Autar and Another Vs State of U.P. and Others
Allahabad High Court · (1977) ACR 414
Railway Property (Unlawful Possession) Act, 1966 — Section 3
High Courts18 Feb 1977Allowed
State Vs Jaideo Krishna and Others
Allahabad High Court · (1977) ACR 172
Criminal Procedure Code, 1973 (CrPC) — Section 423, 439, 514, 515, 515(1)
High Courts18 Feb 1977Disposed Of
Jan Daood and Co. Vs Income Tax Officer, B-Ward and Another
Allahabad High Court · (1977) 6 CTR 130 : (1988) 113 ITR 772
Income Tax Act, 1961 — Section 139(1), 184(7)
High Courts18 Feb 1977Allowed
District Jhansi, State Vs Jaideo Krishna and others
Allahabad High Court · (1977) 02 AHC CK 0031
Criminal Procedure Code, 1973 (CrPC) — Section 514, 515(423)
High Courts18 Feb 1977
JAN DAOOD AND CO Vs Income Tax OFFICER, B-WARD, MORADABAD, AND ANOTHER.
Allahabad High Court · (1978) 113 ITR 772
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 139, 184
High Courts17 Feb 1977Dismissed
Kashi Nath Tewari Vs Mangroo Lal
Allahabad High Court · AIR 1977 All 472
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts17 Feb 1977Dismissed
Smt. Shushma Giri and Others Vs The 9th Addl. Dist. Judge, Allahabad and Another
Allahabad High Court · AIR 1977 All 463
Uttar Pradesh General Clauses Act, 1904 — Section 4(33)Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 10, 18
High Courts17 Feb 1977Dismissed
Smt. Sushma Giri and Others Vs The IX Addl. District Judge and Others
Allahabad High Court · (1977) AWC 215
General Clauses Act, 1897 — Section 4Uttar Pradesh General Clauses (Amendment) Act, 1975 — Section 5Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 10, 14, 16, 18, 19
High Courts14 Feb 1977Allowed
Chhedi Singh Vs State
Allahabad High Court · (1977) ACR 175
Arms Act, 1959 — Section 25, 30
High Courts14 Feb 1977Dismissed
Faqir Chand Khattar and Others Vs The Regional Transport Authority, Dehra Dun and Others
Allahabad High Court · AIR 1977 All 273
Constitution (Forty-Second Amendment) Act, 1976 — Section 58, 58(2)
High Courts14 Feb 1977Dismissed
Raj Bahadur Singh and Others Vs Smt. Gaura alias Ram Piari
Allahabad High Court · (1977) AWC 165 : (1977) RD 165
Civil Procedure Code, 1908 (CPC) — Section 21Suits Valuation Act, 1887 — Section 11Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 229B, 331, 331(1), 331(1A)
High Courts14 Feb 1977
M/S. YOGESH KUMAR and SONS Vs COMMISSIONER OF SALES TAX.
Allahabad High Court · (1977) 6 CTR 145
Uttar Pradesh Sales Tax Act, 1948 — Section 11
High Courts14 Feb 1977
Ram Swarup Vs State
Allahabad High Court · (1977) ACR 250
Penal Code, 1860 (IPC) — Section 394, 397
High Courts10 Feb 1977Dismissed
Smt. Maya Srivastava Vs District Judge and Others
Allahabad High Court · (1977) AWC 666
Poor Relief Act, 1601 — Section 7Poor Relief Act, 1819 — Section 26Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21, 22, 3