COURT ARCHIVE

Allahabad High Court judgments, 1977

562 judgments · page 26 of 29

High Courts10 Feb 1977Allowed

Hari Bans Tewari and Others Vs Hari Shanker and Others

Allahabad High Court · (1977) ACR 187

Criminal Procedure Code, 1973 (CrPC) — Section 190, 200, 202, 202(2), 203Penal Code, 1860 (IPC) — Section 307, 323, 440, 452

High Courts10 Feb 1977Allowed

Sri Ram Krishna Mission and Another Vs Paramanand and Others

Allahabad High Court · AIR 1977 All 421

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8

High Courts10 Feb 1977Dismissed

Smt. Premwati Vs Smt. Shanti Devi and Another

Allahabad High Court · AIR 1977 All 276 : (1977) AWC 176

Civil Procedure Code, 1908 (CPC) — Order 26 Rule 13, 100

High Courts10 Feb 1977

Ram Asrey and Others Vs State and Others

Allahabad High Court · (1977) CriLJ 848

Criminal Procedure Code, 1973 (CrPC) — Section 145, 435

High Courts10 Feb 1977

State of U.P. Vs Bhola Ram and Another

Allahabad High Court · (1977) ACR 234

Criminal Procedure Code, 1973 (CrPC) — Section 499Penal Code, 1860 (IPC) — Section 420

High Courts09 Feb 1977Dismissed

Natthi Vs State

Allahabad High Court · (1977) ACR 251

Arms Act, 1959 — Section 25, 25(1)Penal Code, 1860 (IPC) — Section 347, 365

High Courts09 Feb 1977Dismissed

S. Haleemuddin Rahat Malsey Vs The U.P. State and Another

Allahabad High Court · (1977) CriLJ 622

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 145Land Acquisition Act, 1894 — Section 6

High Courts09 Feb 1977Dismissed

Syed Haleemuddin Bahat Maulaey, Vakil, M.L.A. Vs State of Uttar Pradesh and Another

Allahabad High Court · (1977) AWC 369

Criminal Procedure Code, 1973 (CrPC) — Section 145(1)Land Acquisition Act, 1894 — Section 6Penal Code, 1860 (IPC) — Section 147, 323

High Courts09 Feb 1977Disposed Of

Ram Swarup Vs State of U.P.

Allahabad High Court · (1977) ACR 310

Criminal Procedure Code, 1973 (CrPC) — Section 145Penal Code, 1860 (IPC) — Section 188

High Courts09 Feb 1977Dismissed

Union of India (UOI) and Another Vs Sahab Singh

Allahabad High Court · AIR 1977 All 277

Constitution of India, 1950 — Article 299(1)Contract Act, 1872 — Section 70

High Courts09 Feb 1977

Kartar Singh Vs State

Allahabad High Court · (1977) ACR 224

Criminal Procedure Code, 1973 (CrPC) — Section 482Essential Commodities Act, 1955 — Section 3, 7

High Courts09 Feb 1977

Raj Kishore Vs State

Allahabad High Court · (1977) ACR 308

Criminal Procedure Code, 1973 (CrPC) — Section 342, 480Penal Code, 1860 (IPC) — Section 228

High Courts08 Feb 1977Allowed

Iqbal Ahmed and others Vs Competent Authority and others

Allahabad High Court · (1977) 02 AHC CK 0028

Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Chapter 4, Chapter 4A, 48, 68DUttar Pradesh Motor Vehicles (Special Provisions) Act, 1976 — Section 1(3), 2(a), 2(e), 4

High Courts08 Feb 1977Allowed

Registrar of Companies Vs KT. Financiers Private Ltd.

Allahabad High Court · (1978) 48 CompCas 129

Companies Act, 1956 — Section 433, 439(5)

High Courts07 Feb 1977Dismissed

Jokhan and Others Vs Brahma and Others

Allahabad High Court · (1977) ACR 316

Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(1), 145(4)

High Courts07 Feb 1977Dismissed

Swami Nath and Others Vs Deputy Director of Consolidation, Gorakhpur and Others

Allahabad High Court · AIR 1977 All 444 : (1977) AWC 378 : (1977) RD 222

Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 41Uttar Pradesh Land Revenue Act, 1901 — Section 200, 201

High Courts07 Feb 1977Dismissed

Nandjee Sahu Vs Smt. Mangal Bachia and Others

Allahabad High Court · (1977) AWC 177

Civil Procedure Code, 1908 (CPC) — Order 34 Rule 4Limitation Act, 1908 — Article 132Civil Procedure Code, 1908 (CPC) — Order 34 Rule 4

High Courts04 Feb 1977Allowed

Cheddi Singh Vs State

Allahabad High Court · (1977) 02 AHC CK 0033

Arms Act, 1959 — Section 25, 30

High Courts03 Feb 1977Dismissed

Sheo Prasad and Others Vs State and Another

Allahabad High Court · (1977) ACR 314 : (1978) RD 6

Criminal Procedure Code, 1973 (CrPC) — Section 202, 482Penal Code, 1860 (IPC) — Section 147, 323, 379, 395

High Courts03 Feb 1977Dismissed

Mitthan Lal Vs Smt. Parwati and Others

Allahabad High Court · AIR 1977 All 236

Civil Procedure Code, 1908 (CPC) — Section 48, 48(1)