High Courts20 Apr 1977
Commissioner of Income Tax Vs Raj Narain Tewari
Allahabad High Court · (1988) 113 ITR 163
Income Tax Act, 1961 — Section 142(1), 143(2), 144, 185(5), 256
COURT ARCHIVE
Allahabad High Court judgments, 1977
562 judgments · page 20 of 29
High Courts19 Apr 1977Dismissed
Smt. Munni Devi and Another Vs State of U.P. and Others
Allahabad High Court · AIR 1977 All 386 : (1977) AWC 651
Evidence Act, 1872 — Section 115Transfer of Property Act, 1882 — Section 105, 106, 116
High Courts19 Apr 1977Dismissed
Khadi Gramudyog Trust (Gramodyog) Mandal Vs Ram Chandraji
Allahabad High Court · AIR 1977 All 399 : (1977) AWC 342
Rent Control Act, 1947 — Section 3(1)Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20, 20(4)
High Courts19 Apr 1977Allowed
Rameshwar Dayal Vaish Vs Mani Lal Tripathi
Allahabad High Court · AIR 1977 All 534
Evidence Act, 1872 — Section 114Transfer of Property Act, 1882 — Section 108(1)Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3(1)
High Courts19 Apr 1977
COMMISSIONER OF Income Tax Vs M/S. RAM LAL KISHORI LAL.
Allahabad High Court · (1977) 6 CTR 219
Income Tax Act, 1961 — Section 256, 271
High Courts18 Apr 1977Allowed
Ram Charan Vs The Board of Revenue and Others
Allahabad High Court · (1977) AWC 372 : (1977) RD 200
Uttar Pradesh Land Revenue Act, 1901 — Section 34, 34(5)Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 137, 209, 229B, 240G
High Courts18 Apr 1977Dismissed
Commissioner, Sales Tax Vs General Manager, Northern Railway
Allahabad High Court · (1978) 42 STC 407
Uttar Pradesh Sales Tax Act, 1948 — Section 11(4)
High Courts18 Apr 1977Allowed
Sushil Chandra Vs Smt. Bhoop Kunwar and Others
Allahabad High Court · AIR 1977 All 441
Hindu Adoptions and Maintenance Act, 1956 — Section 16
High Courts14 Apr 1977
COMMISSIONER OF SALES TAX Vs HAR SAHAI MAL GULZARI MAL.
Allahabad High Court · (1977) 6 CTR 236
High Courts14 Apr 1977Allowed
Prabhu Narain Singh Vs Deputy Director of Education, V Region and Another
Allahabad High Court · (1977) AWC 358
Uttar Pradesh Intermediate Education Act, 1921 — Section 16(F), 16E, 16E(1), 16E(2), 16E(3)
High Courts13 Apr 1977Allowed
Ajodhya Vs The State
Allahabad High Court · (1977) AWC 671
Penal Code, 1860 (IPC) — Section 395
High Courts13 Apr 1977Allowed
Krishna Kumar Dixit and Another Vs District Judge and Others
Allahabad High Court · (1977) AWC 714
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 16, 18Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Rules, 1972 — Rule 11
High Courts13 Apr 1977Dismissed
Deva Raj Vs U.P. State Electricity Board, Lucknow and Others
Allahabad High Court · AIR 1977 All 452
Electricity (Supply) Act, 1948 — Section 26Electricity Act, 1910 — Section 12, 51Telegraph Act, 1885 — Section 10
High Courts13 Apr 1977Allowed
Bashir Khan Vs Smt. Qamurunnisa and Others
Allahabad High Court · (1977) AWC 673
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21, 23
High Courts12 Apr 1977Allowed
Chimman Lal Shah Vs State of U.P. and Others
Allahabad High Court · (1979) AWC 483
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 5
High Courts12 Apr 1977Dismissed
Neksu Vs State
Allahabad High Court · (1977) AWC 333 : (1977) CriLJ 1327
Penal Code, 1860 (IPC) — Section 395, 397
High Courts11 Apr 1977Allowed
Smt. Fakhra Begam and Others Vs State of U.P. and Others
Allahabad High Court · (1977) AWC 330
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(2)
High Courts11 Apr 1977Partly Allowed
Shiv Narain Chaudhari Vs Commissioner of Wealth Tax
Allahabad High Court · (1977) 108 ITR 104
Wealth Tax Act, 1957 — Section 5(1)
High Courts11 Apr 1977Allowed
Sir Shadi Lal Distillery and Chemical Works, Muzaffarnagar Vs State of U.P. and Others
Allahabad High Court · AIR 1977 All 349
Constitution of India, 1950 — Article 226Uttar Pradesh Excise Act, 1910 — Section 24, 37Uttar Pradesh Excise Rules — Rule 417
High Courts11 Apr 1977
Atar Singh and Another Vs State
Allahabad High Court · (1977) AWC 346 : (1977) CriLJ 1464
Penal Code, 1860 (IPC) — Section 332