High Courts14 May 1975Dismissed

Manorath Pande Vs Ram Nath Sah and Others

Allahabad High Court · (1975) AWC 282

Civil Procedure Code, 1908 (CPC) — Section 151Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3(1)Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20, 20(1), 20(2), 20(4), 30(1)
High Courts12 May 1975Dismissed

Nagar Mahapalika, Agra Vs Kalawati Devi

Allahabad High Court · AIR 1976 All 40

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Land Acquisition Act, 1894 — Section 23(2), 23(3)Uttar Pradesh Land Acquisition (Amendment) Act, 1919 — Section 10(3)
High Courts12 May 1975Allowed

Salik Chand Vs Mohan Lal

Allahabad High Court · AIR 1975 All 420 : (1975) AWC 346

Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 25(1)Provincial Small Cause Courts Act, 1887 — Section 16