High Courts02 Jan 1975Dismissed
Mathura Prasad, Thekedar, N Rly , Bareilly In Vs Raghuwar Dayal
Allahabad High Court · (1975) 01 AHC CK 0035
Civil Procedure Code, 1908 (CPC) — Section 151
COURT ARCHIVE
Allahabad High Court judgments, 1975
505 judgments · page 26 of 26
High Courts01 Jan 1975Allowed
Sant Kumar Bansal Vs State of U.P.and others
Allahabad High Court · (1975) 01 AHC CK 0027
Constitution of India, 1950 — Article 226Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 7A(1)
High Courts01 Jan 1975
Sobaran Singh and Another Vs State of U.P.
Allahabad High Court · (1975) AWC 123
Criminal Procedure Code, 1973 (CrPC) — Section 167, 167(2), 437(5)Penal Code, 1860 (IPC) — Section 302, 394
High Courts01 Jan 1975Allowed
State of U.P. Vs Chandra Bhan
Allahabad High Court · (1975) AWC 176
Criminal Procedure Code, 1973 (CrPC) — Section 247