High Courts16 Jan 1975Dismissed
Additional Commissioner of Income Tax Vs Kishan Singh Chand
Allahabad High Court · (1977) 106 ITR 534
Income Tax Act, 1961 — Section 271(1)
COURT ARCHIVE
Allahabad High Court judgments, 1975
505 judgments · page 25 of 26
High Courts15 Jan 1975
Sitaram Jwala Prasad and Others Vs State of Uttar Pradesh and Others
Allahabad High Court · AIR 1975 All 272
Essential Commodities Act, 1955 — Section 3, 3B
High Courts13 Jan 1975Disposed Of
Collector and District Magistrate, Varanasi Vs Mataru Ram
Allahabad High Court · (1975) 01 AHC CK 0025
Constitution of India, 1950 — Article 311(2)
High Courts10 Jan 1975Dismissed
Sahkari Kraya Vikraya Samiti Ltd. Vs Ram Kumar and Others
Allahabad High Court · AIR 1975 All 276
Constitution of India, 1950 — Article 226Land Acquisition (Companies) Rules, 1963 — Rule 4(1), 4(4)Land Acquisition Act, 1894 — Section 41, 5A, 6, 6(3)
High Courts09 Jan 1975Disposed Of
THE ADDITIONAL COMMISSIONER OF Income Tax, LUCKNOW Vs SHRI HARI PRASAD GUPTA, VARANASI.
Allahabad High Court · (1976) 5 CTR 19
Income Tax Act, 1961 — Section 256, 64
High Courts09 Jan 1975Dismissed
Raj Kumar Vs The State of U.P. and Others
Allahabad High Court · AIR 1975 All 216
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4Constitution of India, 1950 — Article 226
High Courts08 Jan 1975Dismissed
Hazari Lal Vs Gulzarilal and Others
Allahabad High Court · AIR 1975 All 279 : (1975) AWC 44
High Courts08 Jan 1975Allowed
Ram Nath Gupta and Others Vs Second Additional District Judge and Others
Allahabad High Court · AIR 1975 All 217 : (1975) AWC 159
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21
High Courts08 Jan 1975Dismissed
Bhagwati Oil Mills Vs Commissioner of Sales Tax
Allahabad High Court · (1977) 39 STC 222
Uttar Pradesh Sales Tax Act, 1948 — Section 11(4)
High Courts07 Jan 1975Allowed
Ram Sewak and Others Vs Nathoo Singh and Others
Allahabad High Court · (1975) AWC 29
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 122B, 212, 6, 7AAUttar Pradesh Zamindari Abolition and Land Reforms Rules, 1952 — Rule 115D
High Courts07 Jan 1975Allowed
Rudra Nath Mishra Vs Kashi Nath Misra and Others
Allahabad High Court · AIR 1975 All 209
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 9 Rule 13
High Courts06 Jan 1975Dismissed
Rajni Kant Verma Vs State of U.P.and others
Allahabad High Court · (1975) 01 AHC CK 0033
Civil Service Regulations, 1920 — Article 465
High Courts06 Jan 1975Allowed
Krisna Rao Palne Vs Pramila Bai and others
Allahabad High Court · (1975) 01 AHC CK 0022
Criminal Procedure Code, 1898 (CrPC) — Section 488, 561A
High Courts06 Jan 1975Dismissed
Prakash Chandra Vs Smt. Champa Devi and Another
Allahabad High Court · (1976) AWC 584
High Courts05 Jan 1975Disposed Of
Singh Engineering Works Pvt. Ltd. Vs Kandhai and Another
Allahabad High Court · (1975) AWC 40
Payment of Wages Act, 1936 — Section 15, 15(1), 15(2), 15(3)
High Courts03 Jan 1975Allowed
Shyamraj and Others Vs Raj Bali
Allahabad High Court · (1975) AWC 22
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 5, 5(2)
High Courts03 Jan 1975Allowed
Krishna Kumar Srivastava Vs Arya Vidya Sabha, Kashi
Allahabad High Court · (1975) 01 AHC CK 0034
High Courts03 Jan 1975Disposed Of
Bahal Singh Arya Vs The Pradeshik Co-operative Federation and Another
Allahabad High Court · AIR 1975 All 189
High Courts03 Jan 1975Dismissed
K.C. Srivastava Vs Controller of Estate Duty
Allahabad High Court · (1979) 117 ITR 221
Estate Duty Act, 1953 — Section 22
High Courts03 Jan 1975Dismissed
Sri Ram Charan Das Vs Pyare Lal
Allahabad High Court · AIR 1975 All 280 : (1975) AWC 10
Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3