High Courts29 Jan 1975

Shob Nath Vs State

Allahabad High Court · (1975) CriLJ 1122

Constitution of India, 1950 — Article 310, 311Penal Code, 1860 (IPC) — Section 21, 405, 409
High Courts20 Jan 1975Dismissed

Shambho Nath Vs Radhey Shyam and Others

Allahabad High Court · AIR 1975 All 214 : (1975) AWC 290

Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Rules, 1972 — Rule 16(2)
High Courts20 Jan 1975Dismissed

Shambho Nath Vs Radhey Shyam and others

Allahabad High Court · (1975) 01 AHC CK 0018

Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Rules, 1972 — Rule 16(2)(b), 16(2)(d)