High Courts25 Apr 1975Dismissed
Commissioner of Sales Tax Vs Tej and Co.
Allahabad High Court · (1976) 38 STC 49
Uttar Pradesh Sales Tax Act, 1948 — Section 11(3)
COURT ARCHIVE
Allahabad High Court judgments, 1975
505 judgments · page 17 of 26
High Courts25 Apr 1975
Ram Harsh Misra Vs Sukhad Raj Singh and Others
Allahabad High Court · AIR 1976 All 47
Representation of the People Act, 1951 — Section 81, 81(1), 81(3), 97
High Courts25 Apr 1975Partly Allowed
Gauhar Khan and others Vs Deputy Director of Consolidation, U.P. and others
Allahabad High Court · (1975) 04 AHC CK 0032
Constitution of India, 1950 — Article 226
High Courts25 Apr 1975Allowed
Arya Ayurvedic Trust, Machhodari Park, Varanasi and Another Vs Board of Revenue, U.P., Allahabad and Others
Allahabad High Court · AIR 1976 All 17 : (1976) AWC 413 : (1975) RD 225
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 8, Order 1 Rule 9
High Courts25 Apr 1975Dismissed
Bhole Nath Vs Pyare Lal
Allahabad High Court · (1975) AWC 489
Civil Procedure Code, 1908 (CPC) — Section 115Presidency Small Cause Courts Act, 1882 — Section 25Transfer of Property Act, 1882 — Section 114
High Courts25 Apr 1975Allowed
Janki Prasad Saxena Vs Tara Krishna Chaturvedi
Allahabad High Court · (1975) AWC 415
Civil Procedure Code, 1908 (CPC) — Order 15 Rule 5, Order 39 Rule 10Presidency Small Cause Courts Act, 1882 — Section 25
High Courts25 Apr 1975Allowed
Madan Lal Vs Smt. Kesar Devi and Others
Allahabad High Court · (1975) AWC 512
Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Rules, 1972 — Rule 16(1)
High Courts23 Apr 1975Partly Allowed
Musaddi and Others Vs State and Others
Allahabad High Court · (1975) AWC 410
Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(5), 146(5), 147
High Courts23 Apr 1975Disposed Of
Sarjoo and Others Vs Babadin and Another
Allahabad High Court · (1975) AWC 500 : (1975) CriLJ 1562
Criminal Procedure Code, 1973 (CrPC) — Section 11, 12, 13, 14, 145
High Courts23 Apr 1975Disposed Of
Luxmi Devi Sugar Mills Vs Commissioner of Income Tax
Allahabad High Court · (1976) 105 ITR 335
Income Tax Act, 1922 — Section 10(2)
High Courts23 Apr 1975Allowed
Brij Raman Dass and Sons Vs Commissioner of Income Tax
Allahabad High Court · (1976) 104 ITR 541
Income Tax Act, 1961 — Section 37(1), 37(2A)
High Courts23 Apr 1975Dismissed
Gyan Singh Vs The District Magistrate, Bijnor and Others
Allahabad High Court · AIR 1975 All 315
Constitution of India, 1950 — Article 226Uttar Pradesh Municipalities Act, 1916 — Section 87A(3)
High Courts23 Apr 1975
P. Sridhar Vs The State of U.P. and Another
Allahabad High Court · (1976) CriLJ 1861
Criminal Procedure Code, 1973 (CrPC) — Section 281, 350, 432Penal Code, 1860 (IPC) — Section 177, 408, 418
High Courts23 Apr 1975Dismissed
Sardar Gyan Singh Vs District Magistrate and Others
Allahabad High Court · (1975) AWC 321
Constitution of India, 1950 — Article 226, 320(3)Uttar Pradesh Municipalities Act, 1916 — Section 131(1), 131(2), 131(3), 2(1), 43
High Courts22 Apr 1975Dismissed
Kali Charan Gupta Vs Smt. Prag Devi and Others
Allahabad High Court · (1975) AWC 505
Succession Act, 1925 — Section 2, 276, 299
High Courts22 Apr 1975Disposed Of
Jagannath Wahal and Others Vs U.P. State Road Transport Corporation and Another
Allahabad High Court · (1977) AWC 128
Constitution of India, 1950 — Article 19(1), 31(1)Uttar Pradesh Road Transport Services (Development) Act, 1955 — Section 10, 11, 19, 19(1), 19(2)Uttar Pradesh State Road Transport Corporation Act, 1950 — Section 13, 13(1), 13(2), 3, 4
High Courts22 Apr 1975Dismissed
M.P. Mishra Vs Sangam Lal Agarwal
Allahabad High Court · AIR 1975 All 425 : (1975) AWC 425
Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 25, 25(4)Provincial Small Cause Courts Act, 1887 — Section 15, 15(3), 17
High Courts22 Apr 1975
Prem Narain and Another Vs State of U.P.
Allahabad High Court · (1975) AWC 384 : (1975) CriLJ 1783
Criminal Procedure Code, 1973 (CrPC) — Section 197, 482Penal Code, 1860 (IPC) — Section 120B, 21, 34, 409, 420
High Courts21 Apr 1975Dismissed
The Managing Committee of the Digambar College, Dibai Vs The Vice-Chancellor, Meerut University and Another
Allahabad High Court · AIR 1975 All 445
Kanpur and Meerut Universities Act, 1965 — Section 26, 28, 28(1), 28(3)
High Courts21 Apr 1975Dismissed
Shyam Prakash Vs Prescribed Authority and others
Allahabad High Court · (1975) 04 AHC CK 0031
Constitution of India, 1950 — Article 226Uttar Pradesh Wheat (Requirement to Sell) Order, 1973 — Clause 3, Clause 3(2)