High Courts01 Apr 1975

Gorakh Nath Yagnik Vs State of U.P. and Another

Allahabad High Court · (1975) AWC 276

Constitution of India, 1950 — Article 14, 19, 226, 227, 353Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21, 21(1), 21(2), 22, 3Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Rules, 1972 — Rule 16(1)
High Courts31 Mar 1975Allowed

Bisheshwar Dayal and Others Vs Salig Ram and Others

Allahabad High Court · (1975) AWC 207 : (1975) RD 127

Uttar Pradesh Agricultural Tenants (Acquisition of Privileges) Act, 1949 — Section 3, 3(2), 3A, 3B, 3CUttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 176, 18, 19, 331, 331
High Courts25 Mar 1975

Baldeo Vs State

Allahabad High Court · (1975) AWC 215 : (1975) CriLJ 1569

Criminal Procedure Code, 1973 (CrPC) — Section 144, 145, 147Registration Act, 1908 — Section 2
High Courts24 Mar 1975Partly Allowed

Mansa Ram Vs State

Allahabad High Court · (1975) CriLJ 1772

Penal Code, 1860 (IPC) — Section 300, 302, 304, 307